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Delhi High Court judgments

1,21,811 judgments · page 5,990 of 6,091

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High Courts02 May 1974

Commissioner of Wealth Tax Vs Girdhari Lal

Delhi High Court · (1975) 99 ITR 79

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High Courts02 May 1974

O.N. Mohindroo Vs Commissioner of Income Tax

Delhi High Court · (1975) 99 ITR 583

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High Courts01 May 1974

Krishna Parkash and Others Vs Shanta Sinha Chenoy and Another

Delhi High Court · (1974) ILR Delhi 385(2) : (1974) RLR 470

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High Courts01 May 1974

Swarandip Singh Ratra Vs The Registrar, Co-Operative Societies, Delhi and Others

Delhi High Court · (1974) ILR Delhi 692

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High Courts01 May 1974Allowed

Somawanti Marwah Vs Surjit Singh and Others

Delhi High Court · (1975) ACJ 233

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High Courts30 Apr 1974

Prabhudayal Bhai Gava Vs The Union of India and Others

Delhi High Court · (1975) 11 DLT 261

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High Courts30 Apr 1974

Sunder Lal and Nandlal and Co. Vs Municipal Corporation

Delhi High Court · (1974) RLR 381

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High Courts30 Apr 1974

Munni/Jaswant Kaur Vs Bhonrl Devi etc.

Delhi High Court · (1974) RLR 583

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High Courts26 Apr 1974

Dhiren Kiri Vs Suraj Balram Sawhney and Sons

Delhi High Court · (1974) 10 DLT 211

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High Courts26 Apr 1974

Mam Raj Vs Ram Chander and Others

Delhi High Court · (1974) 10 DLT 227 : (1974) RLR 428

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High Courts26 Apr 1974Dismissed

Fitwell Engineers Vs Financial Commissioner, Delhi Administration and Another

Delhi High Court · (1975) 35 STC 66

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High Courts26 Apr 1974

Mithan Lal Vs Sultan Singh etc.

Delhi High Court · (1974) ILR Delhi 375

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High Courts25 Apr 1974

Commissioner of Wealth Tax Vs Krishan Mohan

Delhi High Court · (1975) 11 DLT 285 : (1974) 2 ILR Delhi 394 : (1974) 96 ITR 432 : (1974) RLR 626

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High Courts24 Apr 1974

Balbir Singh Vs Manmohan Lal

Delhi High Court · (1975) ILR Delhi 96

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High Courts24 Apr 1974

Yog Raj Gupta and Another Vs Union of India and Others

Delhi High Court · (1974) 10 DLT 244 : (1975) LabIC 959

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High Courts24 Apr 1974

Mehboob Productions (Pvt.) Ltd. Vs Morion Pictures Association and Others

Delhi High Court · (1974) 10 DLT 299

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High Courts23 Apr 1974

Official Liquidator of Vinod Motors Pvt. Ltd. (In Liqn.) Vs Hindustan Lever Ltd. and Others

Delhi High Court · (1975) 11 DLT 297

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High Courts22 Apr 1974

National Finance of India, Traders Bank and New Bank of India Vs Union of India

Delhi High Court · (1974) RLR 386

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High Courts22 Apr 1974

Indian Bank, New Delhi Vs R.K. Baweja and Another

Delhi High Court · (1974) 10 DLT 240 : (1975) 30 FLR 48

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High Courts18 Apr 1974

Mohammadatique Siudiqui Vs Anusahmed

Delhi High Court · (1974) 10 DLT 215 : (1974) 2 ILR Delhi 351 : (1974) RLR 422

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