COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,994 of 6,091
High Courts11 Feb 1974
Municipal Corporation of Delhi Vs Mohan Lal
Delhi High Court · (1975) 11 DLT 191
High Courts08 Feb 1974
Hari Shankar Gupta Vs Union of India
Delhi High Court · (1974) ILR Delhi 771 : (1974) RLR 335
High Courts08 Feb 1974
Delhi Flour Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1974) ILR Delhi 749 : (1974) 95 ITR 151
High Courts31 Jan 1974
Commissioner of Income Tax Vs Sohan Lal Nayyar
Delhi High Court · (1974) ILR Delhi 802 : (1974) 95 ITR 90
High Courts29 Jan 1974
The Associated Traders and Engineers Pvt. Ltd. Vs Delhi Cloth and General Mills Ltd. and Others
Delhi High Court · (1974) ILR Delhi 790
High Courts25 Jan 1974
Indian Refrigeration Industries Vs Labour Court and Another
Delhi High Court · (1974) 2 LLJ 426
High Courts25 Jan 1974
Malik Chand Vs Zubeda Begum and Others
Delhi High Court · (1974) ILR Delhi 160
High Courts25 Jan 1974
Durlab Singh Vs The District Magistrate, Delhi and Others
Delhi High Court · (1974) 01 DEL CK 0001
High Courts24 Jan 1974
Management of Northern India Theatres Vs Presiding Officer, Labour Court and Another
Delhi High Court · (1975) 1 LLJ 235
High Courts23 Jan 1974
Sundri Bai and Others Vs Union of India and Others
Delhi High Court · AIR 1974 Delhi 181
High Courts22 Jan 1974
Madho Ram, Lal Chand, Charanjit Singh, Harbans Lal Khosla, Bhagwat Sarup and B.R. Chawla etc. Vs H.G. Sekhri, Sales-tax Officer etc.
Delhi High Court · (1974) ILR Delhi 907
High Courts18 Jan 1974Allowed
Sehdev Seth Vs Smt. Vidya Wati Seth and another
Delhi High Court · AIR 1974 Delhi 234
High Courts18 Jan 1974
Parkash Wanti Vs Gian Singh etc.
Delhi High Court · (1974) ACJ 131 : (1974) RLR 293
High Courts18 Jan 1974
Official Liquidator of Security and Finance P. Ltd. Vs B.K. Bedi, etc.
Delhi High Court · (1974) RLR 694