High Courts18 Jan 1974
Narain Das etc Vs Day a Narain
Delhi High Court · AIR 1975 Delhi 9 : (1974) RLR 264
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,995 of 6,091
High Courts18 Jan 1974
Security and Finance Private Ltd. (In Liquidation) Vs B.K. Bedi and Another
Delhi High Court · (1974) 44 CompCas 499 : (1974) 10 DLT 181
High Courts17 Jan 1974
Indian Oil Corporation Ltd. Vs Thakur Shipping Co. Ltd.
Delhi High Court · (1974) ILR Delhi 650
High Courts16 Jan 1974
Kanwal Shamsher Singh Vs Union of India and Others
Delhi High Court · (1974) ILR Delhi 429 : (1974) 95 ITR 80
High Courts11 Jan 1974
Mohd. Yusuf and Others Vs Rafiquddin Siddiqui
Delhi High Court · (1974) ILR Delhi 825
High Courts11 Jan 1974
Jagatjit Industrial Corporation Vs Union of India
Delhi High Court · (1974) RLR 286
High Courts09 Jan 1974
Raman Hosiery Factory, Delhi and Others Vs J.K. Synthetics Ltd. and Others
Delhi High Court · AIR 1974 Delhi 207 : (1975) 45 CompCas 374
High Courts08 Jan 1974
Ashola Fatehpur Beri Co-operative Labour and Construction Society Ltd. Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 4
High Courts04 Jan 1974
Gayco Private Ltd. and Another Vs Excise Commissioner, Delhi State and Another
Delhi High Court · (1974) ILR Delhi 585
High Courts04 Jan 1974
Oriental Refrigeration and Engineering P. Ltd. Vs Pawan Kumar etc.
Delhi High Court · (1974) 01 DEL CK 0012
High Courts03 Jan 1974Dismissed
Municipal Corporation Vs Ram Prakash
Delhi High Court · (1974) ACJ 126
High Courts03 Jan 1974
Union of India Vs Delton Cable Company
Delhi High Court · (1975) ILR Delhi 142
High Courts01 Jan 1974
Ram Chander Sagar Vs Delhi Administration and Others
Delhi High Court · (1975) ILR Delhi 284
High Courts21 Dec 1973
Sardari Lal Vs Union of India and Others
Delhi High Court · (1974) ILR Delhi 592
High Courts21 Dec 1973
Delhi Guest Houses Vs New Delhi Municipal Corporation
Delhi High Court · (1974) RLR 267