High Courts31 Oct 1980
Municipal Corporation of Delhi Vs Amrit Lal
Delhi High Court · (1981) CriLJ 422
COURT ARCHIVE
Delhi High Court judgments
1,22,604 judgments · page 5,945 of 6,131
High Courts31 Oct 1980
Thomson Press (India) Ltd., etc. Vs The Secretary, Ministoy of Finance
Delhi High Court · (1981) ILR Delhi 341
High Courts31 Oct 1980
Commissioner of Income Tax, Delhi (Central) Vs Northern India Theatres P. Ltd.
Delhi High Court · (1981) 128 ITR 497 : (1981) 6 TAXMAN 227
High Courts30 Oct 1980
S.N. Bhatia Vs Y.D. Sharma
Delhi High Court · (1981) 2 DRJ 51 : (1981) RLR 100
High Courts29 Oct 1980
Delhi Development Authority Vs Punjab National Bank and Another
Delhi High Court · (1981) 19 DLT 353 : (1981) RLR 4
High Courts29 Oct 1980
Western Manufacturing Co. Ltd Vs Deepak Industries Ltd. and Others
Delhi High Court · (1981) ILR Delhi 156
High Courts28 Oct 1980
Bharat Metal Industries Vs Shri T.P. Singh, Secretary, Ministry of Finance
Delhi High Court · (1981) 8 ELT 716
High Courts28 Oct 1980Dismissed
Ish Kumar and Others Vs Bhagwanti Devi and Others
Delhi High Court · (1982) ACJ 183
High Courts28 Oct 1980
Edwin Stephen and Another Vs Sada Nand and Others
Delhi High Court · (1981) 19 DLT 88 : (1981) 2 DRJ 2
High Courts27 Oct 1980
Subhash Mehta Vs S.P. Chaudhry
Delhi High Court · (1981) 19 DLT 97 : (1981) 2 DRJ 7
High Courts24 Oct 1980
Shakti Sugars Limited Vs Union of India and State Trading Corporation of India
Delhi High Court · AIR 1981 Delhi 212 : (1980) 2 ILR Delhi 1293
High Courts24 Oct 1980
Vazir Sultan Tobacco Co. Ltd. Vs Union of India and others
Delhi High Court · (1981) 8 ELT 140
High Courts22 Oct 1980
Mohini Syal Vs Kushal Kumar
Delhi High Court · (1980) 18 DLT 497 : (1980) 1 DRJ 158
Civil Procedure Code, 1908 (CPC) — Section 2(3)Contempt of Courts Act, 1971 — Section 2Delhi Rent Control Act, 1958 — Section 21
High Courts22 Oct 1980
T.B. Association, Lala Ram Swarup Hospital, T.B. Centre Vs Reg. Prov. fund Commissioner
Delhi High Court · (1981) 43 FLR 179 : (1981) RLR 92
High Courts22 Oct 1980
Indian Plastics and Chemicals Pvt. Ltd. Vs Union of India and others
Delhi High Court · (1981) 8 ELT 108
High Courts21 Oct 1980
Hindustan Dewidat Tools Ltd. Vs Union of India
Delhi High Court · (1981) 8 ELT 1
High Courts21 Oct 1980
Jaswant Sugar Mills Ltd. Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 169
High Courts20 Oct 1980
Jaswant Sugar Mills Ltd., Meerut Vs Union of India and others
Delhi High Court · (1981) 8 ELT 177
High Courts17 Oct 1980
J.S. Khanna and Others Vs University of Delhi and Others
Delhi High Court · (1980) ILR Delhi 1404 : (1981) 1 SLJ 358