High Courts11 May 1981
Khushwant Singh and Another Vs New Delhi Municipal Committee
Delhi High Court · (1982) 21 DLT 410 : (1982) ILR Delhi 836
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,944 of 6,144
High Courts08 May 1981
Wire Netting Stores Delhi and Another Vs The Regional Provident Fund Commissioner and Others
Delhi High Court · (1981) 20 DLT 18 : (1981) 43 FLR 158 : (1984) 1 ILR Delhi 76 : (1981) LabIC 1015 : (1982) 1 LLJ 7
High Courts08 May 1981
Sramajibi Stores Vs Union of India
Delhi High Court · AIR 1982 Delhi 76 : (1981) 20 DLT 459
High Courts07 May 1981
A.K. Bhatia and Others Vs Viman Engineering Co. Pvt. Ltd. and Others
Delhi High Court · (1981) 20 DLT 46 : (1981) 2 DRJ 164 : (1981) RLR 440
High Courts07 May 1981
Arun Kumar Vs Reserve Bank of India
Delhi High Court · AIR 1981 Delhi 314 : (1983) 54 CompCas 176
Constitution of India, 1950 — Article 19(1)Foreign Exchange Regulation Act, 1973 — Section 28, 29, 30
High Courts07 May 1981
Jamila Begum and Others Vs Jumma alias Billu Rehman and Others
Delhi High Court · (1981) 20 DLT 445
High Courts05 May 1981
Shanti Sharma and Others Vs Ved Prabha and Others
Delhi High Court · (1981) 20 DLT 127 : (1981) 2 DRJ 197
High Courts04 May 1981
Central Bank of India and N.D. Kapur Vs Delhi Development Authority
Delhi High Court · (1981) CriLJ 1476 : (1981) 20 DLT 98
High Courts01 May 1981Dismissed
Bharat Nidhi Ltd., Delhi Vs Shital Prasad Jain
Delhi High Court · AIR 1981 Delhi 251
High Courts01 May 1981Dismissed
Smt. Asha Srivastava Vs R.K. Srivastava
Delhi High Court · AIR 1981 Delhi 253
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 12(1), 12(1)(c), 13, 13(1), 14
High Courts01 May 1981
Jiwan Das Vs Narain Das
Delhi High Court · AIR 1981 Delhi 291 : (1981) RLR 596
High Courts01 May 1981
Kuldip Singh Dhingra Vs New Delhi Municipal Committee
Delhi High Court · (1981) 20 DLT 141
High Courts30 Apr 1981
Lila Watti Datia Vs Karol Bagh Union Club and Another
Delhi High Court · (1981) 20 DLT 52 : (1981) 2 DRJ 173 : (1981) RLR 524
High Courts30 Apr 1981
Addl. Commissioner of Income Tax, Delhi-II Vs Vidya Prakash Talwar
Delhi High Court · (1981) 25 CTR 220 : (1981) 132 ITR 661
High Courts30 Apr 1981
Ram Prakash Chawla Vs Amril Kaur
Delhi High Court · (1981) 20 DLT 145 : (1981) 2 DRJ 211
High Courts29 Apr 1981
Pargat Singh Vs Union of India
Delhi High Court · AIR 1981 Delhi 328 : (1981) 20 DLT 160 : (1981) RLR 538
High Courts29 Apr 1981
Seth Banarsi Dass Gupta Vs B.B. Bindal and Others
Delhi High Court · (1981) 20 DLT 437 : (1981) ILR Delhi 817
High Courts29 Apr 1981
Nanda Brothers Exports (P.) Ltd. Vs Shanti Devi
Delhi High Court · (1981) 20 DLT 49 : (1981) 2 DRJ 160 : (1981) RLR 437
High Courts29 Apr 1981
Budh Prakash Sethi Vs Sumitra Devi
Delhi High Court · (1981) 20 DLT 116 : (1981) 2 DRJ 166