High Courts22 May 1981
Inder Sain and another Vs The State
Delhi High Court · (1981) CriLJ 1116 : (1985) 2 ILR Delhi 674
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,943 of 6,144
High Courts20 May 1981
Yed Perkash Gulati Vs Commissioner of Police
Delhi High Court · (1983) CriLJ 3589 : (1983) RLR 537
High Courts19 May 1981
S. Kumar Vs Additional Director of Enforcement and Foreign Exchange Regulation Appellate Board
Delhi High Court · (1981) 20 DLT 294
High Courts19 May 1981
Poona Bottling Co. Ltd. and another Vs Union of India and others
Delhi High Court · (1984) 3 ECC 306 : (1981) ECR 350 : (1981) 8 ELT 389 : (1981) ILR Delhi 406
High Courts19 May 1981
B.B. Alu Co. Vs Sunderlal and Sons
Delhi High Court · AIR 1981 Delhi 279 : (1981) RLR 686
High Courts18 May 1981
Raghbir Singh etc Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1981 Delhi 246 : (1981) RLR 584
High Courts18 May 1981
S.K. Sen Vs Kunwarani Chandra Kunwar
Delhi High Court · AIR 1981 Delhi 337 : (1981) 20 DLT 191 : (1981) 2 DRJ 209 : (1981) RLR 532
High Courts18 May 1981
Mehar Singh and Others Vs Delhi Development Authority and Others
Delhi High Court · (1982) 3 DRJ 28
High Courts15 May 1981
Additional Commissioner of Income Tax, New Delhi Vs R.S. Garg
Delhi High Court · (1981) 25 CTR 217 : (1982) 133 ITR 1 : (1982) 9 TAXMAN 75
High Courts15 May 1981
Addl. Commissioner of Income Tax, Delhi-I Vs Minerals and Metals Trading Corporation of India Ltd.
Delhi High Court · (1981) 25 CTR 228 : (1982) 134 ITR 78
High Courts15 May 1981
The Commissioner of Income Tax, Delhi-1 Vs Dewan Chand Dholan Dass and Another
Delhi High Court · (1981) 25 CTR 238 : (1981) 132 ITR 790
High Courts15 May 1981
Commissioner of Income Tax, Delhi-I Vs Dewan Chand Dholan Dass
Delhi High Court · (1982) ILR Delhi 657 : (1982) 9 TAXMAN 172
High Courts15 May 1981
Commissioner of Income Tax Vs Sant Lal Arvind Kumar
Delhi High Court · (1981) 25 CTR 207 : (1981) ILR Delhi 40 : (1982) 136 ITR 379
High Courts15 May 1981
R.C. Chemical Industries Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 25 CTR 244 : (1982) 134 ITR 330 : (1982) 9 TAXMAN 181
High Courts14 May 1981
Pritam Dass Vs Jiya Rani
Delhi High Court · AIR 1981 Delhi 269 : (1981) 20 DLT 215 : (1981) 2 DRJ 187 : (1983) 2 ILR Delhi 641 : (1981) RLR 492
High Courts13 May 1981
Great Eastern Shipping Co. Ltd. Vs Union of India
Delhi High Court · (1985) 4 ECC 303 : (1986) 25 ELT 171
High Courts13 May 1981Dismissed
Sh. Villayati Ram Mittal Vs Union of India and others
Delhi High Court · AIR 1981 Delhi 313
Arbitration Act, 1940 — Section 20, 20(1), 8
High Courts12 May 1981
Amarjit Insurance Co. Ltd. and Others Vs Vanguard insurance Co. Ltd. and Others
Delhi High Court · (1981) ACJ 495 : AIR 1982 Delhi 1 : (1981) ILR Delhi 191
High Courts12 May 1981
Ram Kumar Vs Janki Parshad
Delhi High Court · AIR 1981 Delhi 219 : (1981) 20 DLT 135 : (1981) 2 DRJ 204 : (1981) RLR 518
High Courts11 May 1981Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Shri Balram K. Kapur and another
Delhi High Court · (1983) 54 CompCas 320
Arbitration Act, 1940 — Section 3, 33, 5, 8Civil Procedure Code, 1908 (CPC) — Section 60Limitation Act, 1963 — Article 137