High Courts17 Oct 1980
J.S. Khanna and Others Vs University of Delhi and Others
Delhi High Court · (1980) ILR Delhi 1404 : (1981) 1 SLJ 358
COURT ARCHIVE
Delhi High Court judgments
1,22,605 judgments · page 5,946 of 6,131
High Courts17 Oct 1980
Indian Oil Corporation Ltd. Vs Multimetals Ltd.
Delhi High Court · AIR 1981 Delhi 90
Arbitration Act, 1940 — Section 20
High Courts16 Oct 1980
Jawaharlal Mamtani Vs Bhagchand Motumal Mamtani and Another
Delhi High Court · (1981) ILR Delhi 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Oct 1980
J.K. Cotton Spinning and Weaving Mills Co. Ltd. and another Vs Union of India and others
Delhi High Court · (1981) 8 ELT 887
High Courts16 Oct 1980
Collector of Central Excise Vs J.K. Synthetics Ltd., Kota
Delhi High Court · (1981) 8 ELT 5
Central Excise Rules, 1944 — Rule 47, 49, 9
High Courts16 Oct 1980
Devi Dayal Electronics and Wires Ltd. and another Vs Union of India and others
Delhi High Court · (1982) 10 ELT 33
High Courts16 Oct 1980
Dalel Singh Vs Jag Mohan Singh and others
Delhi High Court · (1981) CriLJ 667(1)
High Courts16 Oct 1980Allowed
Indrawati and Others Vs Sital Gir and Others
Delhi High Court · (1981) ACJ 47
High Courts15 Oct 1980
Gian Singh and Others Vs State (Delhi Administration) and Others
Delhi High Court · (1981) 19 DLT 168
High Courts15 Oct 1980
Sardar Kulwant Singh Vs Collector of Central Excise and Customs and others
Delhi High Court · (1981) 8 ELT 3
High Courts14 Oct 1980
Daulat Ram Vs Som Nath and Others
Delhi High Court · AIR 1981 Delhi 354 : (1981) 19 DLT 1 : (1981) 2 DRJ 14
High Courts14 Oct 1980
Union of India Vs Triveni Engineering Works Ltd.
Delhi High Court · (1980) 10 DEL CK 0030
High Courts13 Oct 1980
Arvind Gupta Vs University of Delhi and Another
Delhi High Court · (1981) ILR Delhi 28
High Courts10 Oct 1980
R.N. Dhawan Vs Union of India and Others
Delhi High Court · (1981) 20 DLT 11 : (1981) LabIC 507 : (1981) 2 SLJ 398
High Courts10 Oct 1980
Hardev Singh Vs Employees State Insurance Corporation, The Collector of Delhi
Delhi High Court · (1981) 19 DLT 35 : (1981) RLR 117
High Courts09 Oct 1980
Management of Bharatkala Kendra Pvt. Ltd. Vs R.K. Baweja and Another
Delhi High Court · (1980) 41 FLR 390 : (1980) ILR Delhi 1355 : (1981) LabIC 893