High Courts29 Apr 1983
S. Waryam Singh Duggal Vs Savitri Devi
Delhi High Court · (1984) ILR Delhi 214
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,905 of 6,144
High Courts29 Apr 1983
Sukhama Devi Vs Niranjan Singh and Another
Delhi High Court · AIR 1983 Delhi 469 : (1983) 5 DRJ 178
High Courts29 Apr 1983
Delhi Development Authority and Others Vs Nehru Place Hotels Ltd. and Others
Delhi High Court · AIR 1984 Delhi 61 : (1983) ILR Delhi 187 : (1983) RLR 662
High Courts28 Apr 1983
Shri Ram Goyal Vs Union of India and others
Delhi High Court · (1984) CriLJ 1048 : (1983) 24 DLT 83
High Courts28 Apr 1983
K.L. Verma Vs Union of India and etc.
Delhi High Court · (1983) 5 DRJ 247 : (1985) LabIC 240 : (1983) RLR 568 : (1983) 2 SLJ 374
High Courts28 Apr 1983
Ram Goyal Vs Union of India and Another
Delhi High Court · (1984) CriLJ 1048 : (1983) 24 DLT 83
High Courts26 Apr 1983
M/s. Rudnap Export-Import Vs Eastern Associates Co. and others
Delhi High Court · AIR 1984 Delhi 20
High Courts22 Apr 1983
Municipal Corporation of Delhi Vs State
Delhi High Court · (1983) CriLJ 1933 : (1983) 2 Crimes 372 : (1983) 5 DRJ 138 : (1983) RLR 539
High Courts22 Apr 1983
Municipal Corporation of Delhi Vs Ramji Dass and another
Delhi High Court · (1983) CriLJ 1933 : (1983) 2 Crimes 372 : (1983) 5 DRJ 138 : (1983) RLR 539
High Courts22 Apr 1983
Raghunath Rai Kumar Vs B.N. Khanna and others
Delhi High Court · (1984) 55 CompCas 518 : (1983) 2 Crimes 260 : (1983) 5 DRJ 77 : (1983) 2 ILR Delhi 458
High Courts20 Apr 1983
Krishan Dev Puri Vs Union of India and Others
Delhi High Court · (1983) 24 DLT 72 : (1983) 2 ILR Delhi 801 : (1984) LabIC 532 : (1984) 1 SLJ 68
High Courts20 Apr 1983
Krishnan Dev Puri Vs Union of India and other
Delhi High Court · (1984) 1 LLJ 197
High Courts20 Apr 1983
B.R. Herman and Mohatta India Ltd. Vs Ashok Rai and Another
Delhi High Court · (1984) 55 CompCas 61 : (1983) 2 Crimes 310 : (1983) 24 DLT 15 : (1983) 5 DRJ 71 : (1984) 1 LLJ 189 : (1983) RLR 487
High Courts19 Apr 1983
Bank of India Vs Mehta Brothers and Others
Delhi High Court · AIR 1984 Delhi 18 : (1983) 5 DRJ 252 : (1983) RLR 565