High Courts19 Apr 1983
In Re: Canara Bank, Siddharth Kumar Modi and others
Delhi High Court · AIR 1984 Delhi 116 : (1985) 57 CompCas 631
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,906 of 6,144
High Courts19 Apr 1983
Commissioner of Income Tax Vs Supreme Motors (P.) Ltd.
Delhi High Court · (1984) 41 CTR 75 : (1984) 147 ITR 48 : (1983) 14 TAXMAN 60
High Courts19 Apr 1983
Union of India Vs Bikramjit Nayar
Delhi High Court · AIR 1984 Delhi 83 : (1983) 24 DLT 89 : (1983) 5 DRJ 144
High Courts18 Apr 1983
People Patriotic Front, New Delhi Vs K.K. Birla and others
Delhi High Court · (1984) CriLJ 545 : (1983) 23 DLT 499 : (1983) RLR 554
High Courts13 Apr 1983
Anoop Puri Vs Surinder Kaimar Khurana and Another
Delhi High Court · (1983) 5 DRJ 280 : (1983) RLR 578
High Courts13 Apr 1983
Jagdish Lal Chanda Vs Central Cottage Industries Corporation of India Ltd. and Others
Delhi High Court · (1984) 6 DRJ 150 : (1983) LabIC 1518 : (1983) RLR 417 : (1983) 2 SLJ 564
High Courts13 Apr 1983
Delhi Development Authority Vs K.P. Shankara and another
Delhi High Court · (1983) CriLJ 1281 : (1983) 2 Crimes 253 : (1983) 24 DLT 79 : (1983) RLR 530
High Courts13 Apr 1983
Delhi Development Authority Vs K.P. Shankra and Another
Delhi High Court · (1983) CriLJ 1281 : (1983) 2 Crimes 253 : (1983) 24 DLT 79 : (1983) RLR 530
High Courts12 Apr 1983
R.A. Prasad Vs The Food Corporation of India
Delhi High Court · (1983) ILR Delhi 285
High Courts12 Apr 1983
Ishwar Devi and Another Vs Elite Electrical Industries
Delhi High Court · (1984) 26 DLT 242
High Courts12 Apr 1983
Punjab and Sind Bank Vs Ramji Das Khanna and Another
Delhi High Court · AIR 1984 Delhi 175 : (1984) 6 DRJ 178 : (1983) RLR 437
High Courts08 Apr 1983
Kamavaram Veeranna Vs Union of India (UOI) etc.
Delhi High Court · (1983) CriLJ 1284
High Courts08 Apr 1983
Kamavaram Veeranns Vs Union of India and etc.
Delhi High Court · (1983) CriLJ 2284 : (1983) 5 DRJ 106 : (1983) RLR 441
High Courts08 Apr 1983
Bhur Singh Vs G.C. Jain and Another
Delhi High Court · AIR 1984 Delhi 5 : (1983) 24 DLT 122 : (1983) 5 DRJ 273 : (1983) RLR 443
High Courts08 Apr 1983
Arwin Ricky Warvick Vs Union of India and others
Delhi High Court · (1983) 12 ELT 732
High Courts08 Apr 1983
Magnum Films Vs Golcha Properties Pvt. Ltd.
Delhi High Court · AIR 1984 Delhi 162 : (2003) 5 DRJ 103
High Courts07 Apr 1983
Pal alias Nand Lal Vs State (Delhi Administration)
Delhi High Court · (1983) ACJ 505 : (1983) 23 DLT 484
High Courts07 Apr 1983
J.S. Arora Vs Union of India (UOI) and Others
Delhi High Court · (1984) 6 DRJ 211