High Courts20 May 1983
S. Harnam Singh Suri Vs Central Board of Direct Taxes
Delhi High Court · (1984) ILR Delhi 145 : (1984) 145 ITR 159 : (1983) 15 TAXMAN 52
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,904 of 6,144
High Courts20 May 1983
Additional Commissioner of Income Tax, Delhi-III Vs Joginder Singh
Delhi High Court · (1983) ILR Delhi 512 : (1985) 151 ITR 93
Income Tax Act, 1961 — Section 139, 139(5), 143(3), 148, 271
High Courts20 May 1983
Ved Prakash Gulati Vs Commissioner of Police, New Delhi and others
Delhi High Court · (1983) 5 DRJ 142
High Courts20 May 1983Dismissed
Gujraj Vs State
Delhi High Court · (1983) 2 Crimes 746 : (1983) 5 DRJ 266 : (1983) 2 ILR Delhi 540
High Courts20 May 1983
The Additional Commissioner of Income Tax Vs Joginder Singh
Delhi High Court · (1984) 40 CTR 385 : (1984) 40 CTR 285 : (1983) 15 TAXMAN 569
High Courts19 May 1983
Anil Starch Products Ltd. Vs Union of India and others
Delhi High Court · (1983) 14 ELT 1681
High Courts19 May 1983
Pramod Chopra and Others Vs Apparels Export Promotion Council
Delhi High Court · (1984) ILR Delhi 717
High Courts18 May 1983
Sunder Dass Vs Asthetic Exports Pvt. Ltd. and Others
Delhi High Court · (1983) 5 DRJ 364 : (1984) LabIC 209 : (1983) 2 LLJ 246 : (1983) RLR 782 : (1985) 1 SLJ 577
High Courts13 May 1983
Escorts Ltd. Vs Foreign Exchange Regulation Appellate Board
Delhi High Court · (1985) 57 CompCas 684 : (1983) 24 DLT 321 : (1985) 5 ECC 141
High Courts11 May 1983Dismissed
Jain Shudh Vanaspati Limited Vs Union of India and Another
Delhi High Court · (1983) ECR 1827 : (1983) 14 ELT 1688 : (1983) ILR Delhi 327
High Courts09 May 1983
L.N. Gupta Vs Tara Mani
Delhi High Court · AIR 1984 Delhi 49 : (1983) 24 DLT 184 : (1983) 5 DRJ 190 : (1984) 1 ILR Delhi 175
High Courts06 May 1983
Chander Kishore Sharma Vs Kampa Wati and Another
Delhi High Court · (1983) 24 DLT 46 : (1983) 5 DRJ 141 : (1983) RLR 536
High Courts05 May 1983
Concerned Workmen of Sahai Industries Vs B.D. Gupta and Another
Delhi High Court · (1984) 1 LLJ 165
High Courts05 May 1983
Shakuntla Chopra Vs Union of India and Others
Delhi High Court · (1983) 5 DRJ 210 : (1984) 1 ILR Delhi 187
High Courts03 May 1983
The New Delhi Holy Family Hospital Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1984 Delhi 84 : (1983) 5 DRJ 152 : (1983) 2 ILR Delhi 471 : (1983) RLR 588