High Courts11 Feb 1986
E.R. Squibb and Sons Inc. Vs Curewel India Limited
Delhi High Court · AIR 1987 Delhi 197 : (1986) ILR Delhi 362
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,903 of 6,208
High Courts10 Feb 1986
Om Parkash Vs State
Delhi High Court · (1986) 2 Crimes 628 : (1986) 29 DLT 370
High Courts07 Feb 1986
Nirmal Kapoor Vs Sushila Devi Jain and Others
Delhi High Court · (1986) 10 DRJ 323
High Courts07 Feb 1986
Jagdish Parshad and Others Vs Ram Kumar Goyal and Others
Delhi High Court · (1988) ILR Delhi 184
High Courts06 Feb 1986
Robert Lendi Vs K.K. Dwivedi and Others
Delhi High Court · (1986) 1 Crimes 616 : (1986) 29 DLT 383 : (1986) 10 DRJ 297 : (1986) 1 RCR(Criminal) 576
High Courts06 Feb 1986
Delhi Administration Vs Satish Chand Sharma
Delhi High Court · (1986) 10 DRJ 306 : (1987) 2 RCR(Criminal) 254
High Courts05 Feb 1986
Madan Lal Vs State
Delhi High Court · (1986) 30 DLT 83 : (1986) 10 DRJ 282 : (1986) 1 RCR(Criminal) 569
High Courts03 Feb 1986
Kamalanand Vs Union of India and Others
Delhi High Court · (1986) ILR Delhi 63 : (1986) LabIC 1858
Constitution of India, 1950 — Article 14
High Courts03 Feb 1986
Parvati and Others Vs Anand Parkash alias Nand Lal
Delhi High Court · AIR 1987 Delhi 90 : (1986) 10 DRJ 350 : (1986) 2 ILR Delhi 369
High Courts31 Jan 1986
lmtiazi Begum Vs Shams-ud-Din
Delhi High Court · (1986) 10 DRJ 274 : (1986) RLR 457
High Courts31 Jan 1986
Moina Khosla Vs Amardeep Singh Khosla
Delhi High Court · AIR 1986 Delhi 399 : (1986) 10 DRJ 286 : (1986) 2 ILR Delhi 659
High Courts31 Jan 1986
State Vs Meena Kumari
Delhi High Court · (1986) 2 Crimes 630 : (1986) 2 RCR(Criminal) 529 : (1986) RLR 319
High Courts30 Jan 1986
Nasib Kaur and Others Vs Balbir Singh and Others
Delhi High Court · (1986) 1 ACC 541 : (1987) ACJ 366 : (1986) 10 DRJ 263 : (1986) RLR 403
High Courts30 Jan 1986
Inder Raj Malik and Others Vs Sunita Malik
Delhi High Court · (1986) CriLJ 1510 : (1986) 2 Crimes 435 : (1986) 2 ILR Delhi 179 : (1986) 2 RCR(Criminal) 592 : (1986) RLR 220
High Courts30 Jan 1986
Krishna Kumari and Others Vs Bhola Ram and Others
Delhi High Court · (1986) 1 ACC 555 : (1986) 10 DRJ 184
High Courts30 Jan 1986
Pal Singh Vs Sunder Singh
Delhi High Court · (1986) 29 DLT 385 : (1986) 10 DRJ 258
High Courts29 Jan 1986
Smt. Rajshuri Vs Commissioner of Wealth Tax
Delhi High Court · (1986) 53 CTR 256 : (1987) 163 ITR 473 : (1987) 30 TAXMAN 274
High Courts29 Jan 1986
Ravinder Pal Singh Vs State
Delhi High Court · (1986) 2 Crimes 183 : (1986) 10 DRJ 300 : (1986) 1 RCR(Criminal) 574
High Courts29 Jan 1986
Anil Bhardwaj Vs Nirmlesh Bhardwaj
Delhi High Court · AIR 1987 Delhi 111 : (1986) ILR Delhi 383