High Courts03 Feb 1986
Parvati and Others Vs Anand Parkash alias Nand Lal
Delhi High Court · AIR 1987 Delhi 90 : (1986) 10 DRJ 350 : (1986) 2 ILR Delhi 369
COURT ARCHIVE
Delhi High Court judgments
1,24,109 judgments · page 5,901 of 6,206
High Courts31 Jan 1986
lmtiazi Begum Vs Shams-ud-Din
Delhi High Court · (1986) 10 DRJ 274 : (1986) RLR 457
High Courts31 Jan 1986
Moina Khosla Vs Amardeep Singh Khosla
Delhi High Court · AIR 1986 Delhi 399 : (1986) 10 DRJ 286 : (1986) 2 ILR Delhi 659
High Courts31 Jan 1986
State Vs Meena Kumari
Delhi High Court · (1986) 2 Crimes 630 : (1986) 2 RCR(Criminal) 529 : (1986) RLR 319
High Courts30 Jan 1986
Nasib Kaur and Others Vs Balbir Singh and Others
Delhi High Court · (1986) 1 ACC 541 : (1987) ACJ 366 : (1986) 10 DRJ 263 : (1986) RLR 403
High Courts30 Jan 1986
Inder Raj Malik and Others Vs Sunita Malik
Delhi High Court · (1986) CriLJ 1510 : (1986) 2 Crimes 435 : (1986) 2 ILR Delhi 179 : (1986) 2 RCR(Criminal) 592 : (1986) RLR 220
High Courts30 Jan 1986
Krishna Kumari and Others Vs Bhola Ram and Others
Delhi High Court · (1986) 1 ACC 555 : (1986) 10 DRJ 184
High Courts30 Jan 1986
Pal Singh Vs Sunder Singh
Delhi High Court · (1986) 29 DLT 385 : (1986) 10 DRJ 258
High Courts29 Jan 1986
Smt. Rajshuri Vs Commissioner of Wealth Tax
Delhi High Court · (1986) 53 CTR 256 : (1987) 163 ITR 473 : (1987) 30 TAXMAN 274
High Courts29 Jan 1986
Ravinder Pal Singh Vs State
Delhi High Court · (1986) 2 Crimes 183 : (1986) 10 DRJ 300 : (1986) 1 RCR(Criminal) 574
High Courts29 Jan 1986
Anil Bhardwaj Vs Nirmlesh Bhardwaj
Delhi High Court · AIR 1987 Delhi 111 : (1986) ILR Delhi 383
High Courts28 Jan 1986
State (Delhi Administration) Vs Ramesh Chand
Delhi High Court · (1986) 29 DLT 483 : (1986) 1 ILR Delhi 408
High Courts27 Jan 1986
Niranjan Kumar Mittal Vs Promod Kumar Mittal
Delhi High Court · (1986) 1 ARBLR 413 : (1986) 29 DLT 363 : (1986) 10 DRJ 280
High Courts27 Jan 1986
Pooran Chand Vs State and Ram Asrey
Delhi High Court · (1986) 3 Crimes 50 : (1986) 10 DRJ 192
High Courts27 Jan 1986
Subash Rani etc. Vs Delhi Transport Corporation etc.
Delhi High Court · (1987) ACJ 66 : (1986) 10 DRJ 256 : (1986) RLR 406
High Courts24 Jan 1986
Narbada Devi Vs Administrator, Union Territory of Delhi and Others
Delhi High Court · (1986) 29 DLT 291
High Courts24 Jan 1986
Ratan Ghosh Vs Union of India and others
Delhi High Court · (1987) 1 RCR(Criminal) 2