High Courts02 Feb 1981
Delhi Consumers'' Co-operative Wholesale Store Ltd. Vs Commissioner of Sales Tax, Delhi
Delhi High Court · (1981) ILR Delhi 351 : (1981) 47 STC 443
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,900 of 6,091
High Courts02 Feb 1981
Commissioner, Sales Tax, New Delhi Vs Sita Ram Joginder Kumar
Delhi High Court · (1982) 49 STC 145
High Courts02 Feb 1981
Truck Operators'' Union Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) ILR Delhi 636 : (1981) 132 ITR 62 : (1981) 6 TAXMAN 225
High Courts02 Feb 1981
R.L. Narang Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 136 ITR 108 : (1981) 6 TAXMAN 61
High Courts02 Feb 1981
Additional Commissioner of Income Tax, Delhi-I Vs Kalsi Tyre (P.) Ltd.
Delhi High Court · (1981) 131 ITR 636 : (1981) 6 TAXMAN 81
High Courts01 Feb 1981
Kundan Lal and Another Vs Hari Ram and Others
Delhi High Court · AIR 1981 Delhi 144 : (1981) 19 DLT 293 : (1981) ILR Delhi 619 : (1981) RLR 290
High Courts30 Jan 1981
Ramchand Sri Ram, Joint Hindu Family Firm and Another Vs Hira Lal and Another
Delhi High Court · (1981) 20 DLT 34 : (1981) 2 DRJ 75 : (1981) RLR 197
High Courts30 Jan 1981
Commissioner of Income Tax, Delhi-I Vs J.M.A. Industries Ltd.
Delhi High Court · (1981) 23 CTR 102 : (1981) 129 ITR 373
High Courts29 Jan 1981
Chhabli Das Gupta Vs Paryagwati
Delhi High Court · (1981) 19 DLT 262 : (1981) 2 DRJ 100 : (1981) RLR 195
High Courts28 Jan 1981
Commissioner of Sales Tax, Delhi Vs Envoys India (P.) Ltd.
Delhi High Court · (1981) 48 STC 443
High Courts27 Jan 1981
H. J. Leach and Company Vs Union of India and another
Delhi High Court · (1981) 8 ELT 182
High Courts27 Jan 1981
K.K. Bali Vs Comptroller and Auditor General of India and Others
Delhi High Court · (1981) ILR Delhi 454 : (1981) LabIC 1467
Central Civil Services (Conduct) Rules, 1964 — Rule 7Constitution of India, 1950 — Article 14
High Courts23 Jan 1981
M/s. C.B. Tanwar and Co. Vs Union of India and others
Delhi High Court · AIR 1981 Delhi 159
Arbitration Act, 1940 — Section 14, 15, 16, 41Civil Procedure Code, 1908 (CPC) — Section 151, 47Constitution of India, 1950 — Article 309
High Courts23 Jan 1981
Kasturi Lal Nand Raj Vs Bakshi Ram
Delhi High Court · (1981) 19 DLT 329 : (1981) RLR 380
High Courts23 Jan 1981
Bipin Behari Tawakley Vs Kishori Lal Mehra and Others
Delhi High Court · (1981) 2 DRJ 60
High Courts22 Jan 1981Dismissed
Grindlays Bank Ltd. Amritsar Vs Hindustan Embroidery Mills P. Ltd., New Delhi and others
Delhi High Court · AIR 1981 Delhi 332
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts21 Jan 1981
Shashi Kumar Vs Dharam Pal Sharma and Another
Delhi High Court · AIR 1981 Delhi 169 : (1981) 19 DLT 170 : (1981) 2 DRJ 57 : (1981) RLR 191
High Courts21 Jan 1981
Cycle Equipment (P) Ltd. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1981) ILR Delhi 639
High Courts16 Jan 1981
The Union of India Vs Smt. Jaswant Kaur and others
Delhi High Court · AIR 1981 Delhi 186
Arbitration Act, 1940 — Section 41(b)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Jan 1981
M/s. Thermofriz Insulations Pvt. Ltd., Calcutta Vs M/s. Vijaya Udyog
Delhi High Court · AIR 1981 Delhi 385
Civil Procedure Code, 1908 (CPC) — Section 151Trade and Merchandise Marks Act, 1958 — Section 28(1), 36, 37Transfer of Property Act, 1882 — Section 3, 6