High Courts11 Aug 1987
Hakim Sayed Hussain Vs V.K. Jain and Others
Delhi High Court · (1987) 33 DLT 203 : (1987) 13 DRJ 295
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,898 of 6,241
High Courts10 Aug 1987
Chand Ram Vs Lal Chand and Another
Delhi High Court · (1987) 3 Crimes 316 : (1987) 33 DLT 193 : (1988) 14 DRJ 181
High Courts10 Aug 1987
P. Susheelan Vs Commissioner and Secretary
Delhi High Court · (1988) CriLJ 1249
High Courts10 Aug 1987
N. Balakrishnan Vs M.N.C. Datta
Delhi High Court · (1987) 33 DLT 14
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Aug 1987
Reliable Finance Corporation Pvt. Ltd. Vs Ajoy Pal Singh and Others
Delhi High Court · (1987) ILR Delhi 267
High Courts10 Aug 1987
P. Susheelan Vs Commissioner and Secretary (Home), Government of Kerala
Delhi High Court · (1988) CriLJ 1249
High Courts10 Aug 1987Dismissed
Moti Ram Vs New Delhi Municipal Committee
Delhi High Court · AIR 1988 Delhi 57
High Courts06 Aug 1987
Hindustan Everest Tools Ltd. Vs P.C. Mehta
Delhi High Court · (1987) 33 DLT 126
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts04 Aug 1987Dismissed
Ramesh B. Desai and others Vs Union of India and etc.
Delhi High Court · AIR 1988 Delhi 288
High Courts04 Aug 1987
Kaushalya Vs State
Delhi High Court · (1988) CriLJ 1870 : (1987) 33 DLT 119 : (1987) RLR 505
High Courts04 Aug 1987
Vikas Construction Company Vs Union of India and Others
Delhi High Court · (1988) 14 DRJ 32
High Courts04 Aug 1987
Ramesh B Desai and others Vs Union of India and others
Delhi High Court · (1990) 69 CompCas 33
High Courts04 Aug 1987
Commissioner of Income Tax Vs Jay Engineering Works
Delhi High Court · (1987) 66 CTR 179 : (1988) 36 TAXMAN 204
High Courts03 Aug 1987
Shiv Shankar Kapoor Vs Amar Bose
Delhi High Court · (1987) 33 DLT 92
Delhi Rent Control Act, 1958 — Section 21
High Courts31 Jul 1987
State Vs Hanuman Dass
Delhi High Court · (1987) 3 Crimes 354 : (1987) 33 DLT 42
High Courts31 Jul 1987
Tellu and Another Vs State
Delhi High Court · (1988) CriLJ 1062 : (1987) 33 DLT 205
High Courts30 Jul 1987Dismissed
Mohd. Yunus Vs V.K. Nayyar and Others
Delhi High Court · (1987) ACJ 771
Motor Vehicles Act, 1988 — Section 110CC
High Courts29 Jul 1987
Bharal Singh Vs Vice Chairman, Delhi Development Authority and Others
Delhi High Court · (1988) 14 DRJ 27
High Courts29 Jul 1987
Municipal Corporation of Delhi Vs Rajeev Trivedi
Delhi High Court · (1987) 33 DLT 196 : (1988) 170 ITR 496
High Courts29 Jul 1987
Dinabandhu Mondal Vs Union of India and others
Delhi High Court · (1987) 32 ELT 307 : (1988) 1 RCR(Criminal) 390