High Courts17 Aug 1987
Abdul Jalil and Another Vs Union of India
Delhi High Court · (1987) 33 DLT 267
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,897 of 6,241
High Courts14 Aug 1987
Hari Krishan Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1988) 14 DRJ 134 : (1988) RLR 34
High Courts14 Aug 1987Allowed
Laxmi Kant Dixit Vs State and Another
Delhi High Court · (1987) 33 DLT 294 : (1988) 16 ECC 143 : (1988) 16 ECR 454 : (1987) 32 ELT 632
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 110Gold (Control) Act, 1968 — Section 85
High Courts14 Aug 1987
P.P. Kapur, Kaushalya Devi and S. Kapur Vs Delhi Development Authority
Delhi High Court · (1987) RLR 614
High Courts14 Aug 1987
Krishan Kumar Vs Dau Dayal Dwarka Dass and Others
Delhi High Court · (1987) 33 DLT 131 : (1988) 14 DRJ 29
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(1)Delhi Rent Control Act, 1958 — Section 15(1), 15(7)
High Courts13 Aug 1987
Durga Dass Sharma Vs Union of India and Others
Delhi High Court · (1987) 3 Crimes 579 : (1987) 33 DLT 173 : (1987) 32 ELT 652
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts13 Aug 1987
Anjali Sarma Vs Council for The Indian School Certificate Examinations and Another
Delhi High Court · (1987) ILR Delhi 421
High Courts13 Aug 1987
Savitri Devi and Another Vs State and Another
Delhi High Court · (1987) ILR Delhi 319
High Courts13 Aug 1987
Rajendra Jaina Towers (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (1987) 33 DLT 216 : (1988) 14 DRJ 125 : (1988) RLR 42
High Courts12 Aug 1987
Gurnir Singh Gill and Another Vs Saz International (P) Ltd. and Others
Delhi High Court · (1987) 62 CompCas 197 : (1988) 15 DRJ 358
High Courts12 Aug 1987Dismissed
Metal Forgings Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1988) 14 ECR 146
Constitution of India, 1950 — Article 226
High Courts12 Aug 1987
Metal Forgungs Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1987) 14 ECC 65 : (1987) 32 ELT 15 : (1987) ILR Delhi 218
High Courts12 Aug 1987
Commissioner of Income Tax Vs Dalmia Cement (Bharat) Ltd. (No. 2)
Delhi High Court · (1988) 67 CTR 15 : (1988) 173 ITR 89 : (1988) 36 TAXMAN 353
High Courts12 Aug 1987
Commissioner of Income Tax Vs Dalmia Cement Ltd. (No.3)
Delhi High Court · (1988) 173 ITR 91
High Courts12 Aug 1987
Commissioner of Income Tax Vs Dalmia Cement P. Ltd. (No. 4)
Delhi High Court · (1988) 173 ITR 92
High Courts12 Aug 1987
Union of India Vs Kameshwar Dubey and Others
Delhi High Court · (1987) 33 DLT 143 : (1988) 2 LLJ 302
High Courts11 Aug 1987Allowed
Rakesh Kumar Sehgal Vs Nem Chand
Delhi High Court · (1987) 33 DLT 34
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts11 Aug 1987
Parmeet Singh Sawney Vs Dinesh Verma and another
Delhi High Court · (1988) 36 TAXMAN 122
High Courts11 Aug 1987
Parameet Singh Sawney Vs Dinesh Verma and Another
Delhi High Court · (1988) 1 Crimes 253 : (1987) 66 CTR 130 : (1987) 33 DLT 161 : (1988) 169 ITR 5
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 278B
High Courts11 Aug 1987
Om Prakash Vs State
Delhi High Court · (1988) 3 Crimes 279 : (1987) 33 DLT 128 : (1989) 1 RCR(Criminal) 134