High Courts20 Mar 1981
Commissioner of Income Tax, Delhi Vs Nav Bharat Nirman (P.) Ltd.
Delhi High Court · (1983) 141 ITR 723
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,895 of 6,091
High Courts20 Mar 1981
Parvin Sarin Vs Manbir Singh, Balwant Kaur and Ravinder Sarin
Delhi High Court · (1981) 20 DLT 61 : (1981) RLR 468
Delhi Rent Control Act, 1958 — Section 14(1), 39
High Courts20 Mar 1981Dismissed
Subhash Chandra Jain Vs Feroze Khan and others
Delhi High Court · AIR 1982 Delhi 114
Contract Act, 1872 — Section 202
High Courts17 Mar 1981
V.N. Sood Vs Gurbachan Singh
Delhi High Court · (1981) 20 DLT 75
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(7)Delhi Rent Control Act, 1958 — Section 25B
High Courts17 Mar 1981
U.N. Sood Vs Gurbachan Singh
Delhi High Court · (1981) 2 DRJ 148
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Mar 1981
Jawahar Lal Motumalmamtani Vs Bhag Chand Motumal Ramtani and Another
Delhi High Court · AIR 1981 Delhi 338 : (1981) ILR Delhi 833(1) : (1981) RLR 401
High Courts17 Mar 1981
Birla Jute Manufacturing Co. Ltd. Vs Joint Secretary, Government of India and others
Delhi High Court · (1981) 8 ELT 559
High Courts17 Mar 1981
Smt. Nand Kaur and others Vs Sukh Raj and others
Delhi High Court · AIR 1981 Delhi 319 : (1984) 55 CompCas 661 : (1981) 20 DLT 75(2)
Motor Vehicles Act, 1939 — Section 110A, 95(1)
High Courts17 Mar 1981
Nand Kaur and Others Vs Sukhraj and Others
Delhi High Court · (1981) ACJ 320 : (1981) ILR Delhi 112
High Courts16 Mar 1981
Damodar Paints Pvt. Ltd. Vs Indian Oil Corporation Ltd. and another
Delhi High Court · AIR 1982 Delhi 57 : (1983) 54 CompCas 114 : (1982) ILR Delhi 707 : (1981) RLR 369
High Courts16 Mar 1981
Trilochan Singh Vs Union of India and others
Delhi High Court · (1981) 8 ELT 667
High Courts16 Mar 1981
Addl Commissioner of Income Tax, Delhi-II Vs Handicrafts and Handloom Export Corporation
Delhi High Court · (1982) 26 CTR 175
High Courts12 Mar 1981
Prem Shankar Sachhan alias Prem Shankar Thakur Vs State
Delhi High Court · (1981) 20 DLT 55 : (1981) ILR Delhi 746
High Courts11 Mar 1981
Kusum Saxena Vs I.N. Khanna and Others
Delhi High Court · (1981) 20 DLT 65 : (1981) ILR Delhi 136
High Courts10 Mar 1981
Ashrafi Lal Vs Labh Singh and Others
Delhi High Court · (1982) CriLJ 2272 : (1981) 19 DLT 450 : (1981) RLR 443
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts09 Mar 1981
Sumitra Devi and Others Vs Harnam Dass
Delhi High Court · (1982) 21 DLT 6(2) : (1981) 2 DRJ 107
Limitation Act, 1963 — Section 5