High Courts09 Oct 1986Allowed
Shaukat Ali Khan Vs Babu Khan
Delhi High Court · AIR 1987 Delhi 158
Foreign Exchange Regulation Act, 1973 — Section 47, 9, 9(1)(a), 9(1)(b)
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,889 of 6,208
High Courts09 Oct 1986
Ram Mehar Vs Union of India
Delhi High Court · AIR 1987 Delhi 130
Civil Procedure Code, 1908 (CPC) — Section 10, 151, 94Land Acquisition Act, 1894 — Section 18, 18, 19, 20, 21
High Courts09 Oct 1986
R.S. Arora Vs State
Delhi High Court · (1986) 11 DRJ 314 : (1987) 1 RCR(Criminal) 693
High Courts09 Oct 1986
J.N. Bhaskar Vs Education Officer, Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 2 ARBLR 320 : (1987) 31 DLT 6
High Courts07 Oct 1986Dismissed
Hira Singh (deceased by L.Rs..) Vs Smt. Sahini and others
Delhi High Court · AIR 1987 Delhi 168
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Land Reforms Act, 1954 — Section 185(1)Delhi Land Revenue Act, 1954 — Section 11(1)(a)
High Courts07 Oct 1986Dismissed
Hira Singh through L.R''s Vs Smt. Sahni and Others
Delhi High Court · AIR 1987 Delhi 168
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Land Reforms Act, 1954 — Section 11(1), 185(1), 85Land Acquisition Act, 1894 — Section 10, 18, 18(1), 18(2), 30
High Courts07 Oct 1986
Mukat Behari Vs The State (Delhi Administration)
Delhi High Court · (1987) 1 Crimes 39 : (1987) 31 DLT 84
High Courts06 Oct 1986Dismissed
Umesh Kumar Aggarwal Vs Shashi Kumari
Delhi High Court · AIR 1987 Delhi 235
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(ia), 28
High Courts06 Oct 1986
Bimla Kapoor Vs Manager, Jain Girls Higher Secondary School and Others
Delhi High Court · (1987) 12 DRJ 112
High Courts06 Oct 1986
Himland Exports (Pvt.) Ltd. Vs Income Tax Appellate Tribunal and others
Delhi High Court · (1987) 59 CTR 54 : (1987) 167 ITR 478 : (1987) 32 TAXMAN 310
High Courts06 Oct 1986
Ashwin Vanaspati Industries Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1986) ILR Delhi 506
High Courts01 Oct 1986
Raj Kumar Aggarwal Vs The State
Delhi High Court · (1987) 12 DRJ 62 : (1987) 65 STC 238
High Courts30 Sept 1986
Smt. Chand Rani Mehra and others Vs Om Shankar Mehra
Delhi High Court · AIR 1987 Delhi 194
Evidence Act, 1872 — Section 115
High Courts29 Sept 1986
Chiranji Lal and Another Vs Om Parkash Sood
Delhi High Court · (1987) 32 DLT 304 : (1987) 12 DRJ 254 : (1987) RLR 139
High Courts29 Sept 1986
The Century Twenty-one (Pvt.) Ltd. Vs Union of India
Delhi High Court · AIR 1987 Delhi 124 : (1987) 12 DRJ 69 : (1986) 1 ILR Delhi 210
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts24 Sept 1986
Ashok Kumar Arora Vs Smt. Prem Arora
Delhi High Court · AIR 1987 Delhi 255
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 23(1)(d), 24, 28
High Courts24 Sept 1986
Fouress Engineering (India) Pvt. Ltd. Vs Delhi Administration and Others
Delhi High Court · (1986) 30 DLT 420 : (1987) 54 FLR 7 : (1987) 1 LLJ 485
High Courts24 Sept 1986
C.R. Jagannathan and Another Vs Subhash Chandra Kapoor and Others
Delhi High Court · (1986) ILR Delhi 545