High Courts03 Nov 1987
Krishan Kant and Others Vs Tulsi Bahi Gordhan Bhai Patel
Delhi High Court · AIR 1988 Delhi 203 : (1988) 34 DLT 6
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,891 of 6,241
High Courts02 Nov 1987
The New India Assurance Co. Ltd. Vs Lakhi Ram Prabhu Dayal and Others
Delhi High Court · (1987) 2 ACC 554 : (1988) ACJ 443
High Courts02 Nov 1987
Krishan Lal Vs Ajit Pershad Jain and Others
Delhi High Court · (1988) 35 DLT 107
High Courts02 Nov 1987
Municipal Corporation of Delhi Vs Mahabir
Delhi High Court · (1988) 35 DLT 100
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts02 Nov 1987
Municipal Corporation of Delhi Vs Ramesh Ghand
Delhi High Court · (1988) 34 DLT 131
High Courts02 Nov 1987
Shri Niwas Vs Shakuntala Devi and Another
Delhi High Court · (1988) 1 ARBLR 363 : (1988) 35 DLT 14
High Courts02 Nov 1987
D.I. Lal Vs S. Ganguli and Others
Delhi High Court · (1990) 68 CompCas 576 : (1988) 34 DLT 44
High Courts02 Nov 1987
Jeewan Kumar Khanna Vs Ajudhia Pershad Murgai and Others
Delhi High Court · (1988) 34 DLT 355 : (1988) 14 DRJ 161
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Nov 1987
Sudesh Jain Vs Parkash Chand Gupta
Delhi High Court · (1988) 34 DLT 162
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Nov 1987
K.K. Taneja Vs Union of India and Another
Delhi High Court · (1988) 14 DRJ 121
High Courts02 Nov 1987
S.K. Jain Vs The State and Another
Delhi High Court · (1988) 35 DLT 8 : (1987) RLR 661
High Courts30 Oct 1987
National India Rubber Works Ltd. Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 133 : (1988) 34 ELT 16
High Courts30 Oct 1987
Fine Auto Products (India) and Another Vs Union of India and Others
Delhi High Court · (1987) 33 DLT 384 : (1988) 35 ELT 466
High Courts30 Oct 1987
Suraj Besan and Rice Mills Vs Food Corporation of India
Delhi High Court · AIR 1988 Delhi 224 : (1987) 2 ARBLR 240 : (1987) 33 DLT 401 : (1988) 14 DRJ 176
High Courts29 Oct 1987
K.L. Sharma Vs Union of India and Another
Delhi High Court · (1987) 33 DLT 356
High Courts29 Oct 1987
Bal Chand Bansal Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 100
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts28 Oct 1987
Kartar Nath Vs Inder Nath and Others
Delhi High Court · (1988) 34 DLT 324 : (1988) 14 DRJ 184 : (1988) RLR 62
Transfer of Property Act, 1882 — Section 111