High Courts17 Nov 1987
Sugga Engineering Works (P.) Ltd. and others (Cr. M. (M) Nos. 576 And 577 Of 1987) Vs State and another
Delhi High Court · (1990) 68 CompCas 625 : (1988) 14 DRJ 97(2)
COURT ARCHIVE
Delhi High Court judgments
1,24,762 judgments · page 5,888 of 6,239
High Courts16 Nov 1987
Sir Sobha Singh and Sons (P) Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1988) 34 DLT 91 : (1988) 14 DRJ 287 : (1988) RLR 126
High Courts13 Nov 1987
Delite Cinema Vs Municipal Corporation of Delhi and another
Delhi High Court · (1988) 14 DRJ 104 : (1988) 172 ITR 208 : (1988) 68 STC 382
High Courts12 Nov 1987
B.R. Malhotra Vs M.R. Kukreja
Delhi High Court · (1988) 34 DLT 147
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Nov 1987
Delhi State Co-operative Bank Ltd. Vs R.C. Yaduvanshi and Another
Delhi High Court · (1988) 34 DLT 258 : (1988) 14 DRJ 194
High Courts10 Nov 1987Dismissed
Smt. Anita Vs Rajiv Goswami and Another
Delhi High Court · (1987) 11 DEL CK 0038
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Hindu Marriage Act, 1955 — Section 27Hindu Marriage Rules, 1979 — Rule 7
High Courts10 Nov 1987
U.K. Paints (P) Ltd. Vs Oriental Bank of Commerce and Others
Delhi High Court · (1991) 70 CompCas 609 : (1987) ILR Delhi 513
High Courts10 Nov 1987
Brij Mohan Arora Vs Bank of Baroda and Others
Delhi High Court · AIR 1988 Delhi 321 : (1988) 14 DRJ 157
High Courts09 Nov 1987
Salim Vs State (Delhi Administration)
Delhi High Court · (1987) 3 Crimes 794 : (1988) 34 DLT 1 : (1988) 14 DRJ 85
High Courts06 Nov 1987
Synthetic Foams Ltd. Vs Simplex Concrete Piles (India) Pvt. Ltd.
Delhi High Court · AIR 1988 Delhi 207 : (1991) 70 CompCas 475
High Courts05 Nov 1987
Sant Ram Sodhi Vs G.N.S. Roddey
Delhi High Court · (1988) 34 DLT 114
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts04 Nov 1987
Prof. M.M. Jain (deceased) and Others Vs Faquir Chand and Others
Delhi High Court · (1988) 1 ACC 296 : (1988) ACJ 844
High Courts04 Nov 1987
Municipal Corporation of Delhi Vs Silver Tone Radio Electrical Co. and Another
Delhi High Court · (1988) 1 Crimes 170 : (1987) 33 DLT 395
Municipal Corporation Act, 1957 — Section 332
High Courts03 Nov 1987
J.C. Kapoor and Another Vs Delhi Cloth and General Mills Ltd. and Others
Delhi High Court · (1988) 1 ACC 178 : (1988) ACJ 1096
High Courts03 Nov 1987
Krishan Kant and Others Vs Tulsi Bahi Gordhan Bhai Patel
Delhi High Court · AIR 1988 Delhi 203 : (1988) 34 DLT 6
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts02 Nov 1987
The New India Assurance Co. Ltd. Vs Lakhi Ram Prabhu Dayal and Others
Delhi High Court · (1987) 2 ACC 554 : (1988) ACJ 443