High Courts03 Apr 1984
Niki Tasha India Pvt. Ltd. Vs Faridabad Gas Gadgets Pvt. Ltd.
Delhi High Court · AIR 1985 Delhi 136 : (1984) 26 DLT 355
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,887 of 6,144
High Courts03 Apr 1984
Electric Construction and Equipment Company Ltd. Vs Jagjit Electric Works
Delhi High Court · AIR 1984 Delhi 363 : (1986) 59 CompCas 453 : (1986) 30 DLT 525 : (1984) 7 DRJ 145 : (1984) RLR 549
High Courts03 Apr 1984
Chander Parkash Tyagi Vs Department of Customs (Preventive), Central Excise Collectorate, New Delhi
Delhi High Court · (1984) 17 ELT 240
High Courts02 Apr 1984
Naveen Varshneya and Another Vs State and Another
Delhi High Court · (1984) 26 DLT 227
High Courts31 Mar 1984
Smt. Budho Devi Vs Commissioner of Income Tax
Delhi High Court · (1984) 03 DEL CK 0006
High Courts27 Mar 1984
Delhi Administration Vs Munshi Ram Ram Niwas and Others
Delhi High Court · (1985) CriLJ 1230 : (1984) ILR Delhi 588 : (1985) 2 RCR(Criminal) 330
High Courts22 Mar 1984
Shakuntala Rajpal and others Vs Mckenzie Philip (India) P. Ltd. and others
Delhi High Court · (1986) 60 CompCas 545
High Courts21 Mar 1984
Y. Kumar Vs Union of India and Others
Delhi High Court · (1984) CriLJ 1350 : (1984) 2 Crimes 18 : (1984) 26 DLT 182 : (1984) 2 ILR Delhi 420 : (1984) 2 RCR(Criminal) 345 : (1984) 2 RCR(Criminal) 181 : (1985) RLR 6
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2Constitution of India, 1950 — Article 21(5)
High Courts19 Mar 1984
Lalji and Co. and others Vs Delhi Administration and others
Delhi High Court · (1984) 2 ILR Delhi 578
High Courts19 Mar 1984
Suraj Prakash Oberoi Vs Institute of Company Secretaries of India and another
Delhi High Court · (1986) 60 CompCas 536
High Courts18 Mar 1984
Maneka Gandhi Vs Union Territory of Delhi and Others
Delhi High Court · (1995) ILR Delhi 49
Delhi Municipal Corporation Act, 1957 — Section 405, 406, 407, 42
High Courts16 Mar 1984
Shyam S. Rastogi Vs Nona Sona Exports P. Ltd.
Delhi High Court · (1986) 59 CompCas 832
High Courts14 Mar 1984
The Punjab National Bank Ltd. and Others Vs The Union of India and Others
Delhi High Court · AIR 1984 Delhi 315 : (1984) ILR Delhi 1
High Courts14 Mar 1984
Punjab National Bank Ltd. and others Vs Union of India and others
Delhi High Court · (1986) 59 CompCas 35
High Courts13 Mar 1984
M.M. Kohli Vs Ramesh Kohli and Another
Delhi High Court · (1984) 3 Crimes 484 : (1984) 7 DRJ 32
High Courts12 Mar 1984
Saraya Distillery Vs Union of India and Another
Delhi High Court · AIR 1984 Delhi 360 : (1984) 26 DLT 256 : (1985) RLR 15
Arbitration Act, 1940 — Section 14Contract Act, 1872 — Section 73
High Courts10 Mar 1984
Shiv Ispat Udyog P. Ltd. Vs Indus Valley
Delhi High Court · AIR 1984 Delhi 405
High Courts08 Mar 1984Dismissed
M/s. Om Parkash Baldev Krishan, New Delhi Vs Union of India and another
Delhi High Court · AIR 1984 Delhi 342 : (1984) 2 ILR Delhi 250