High Courts27 May 1970
Union of India Vs Khan Chand Bhagat Ram Jain and Sons
Delhi High Court · (1970) 6 DLT 460
COURT ARCHIVE
Delhi High Court judgments
1,14,145 judgments · page 5,669 of 5,708
High Courts26 May 1970
Shubh Karan Jagnani Vs State
Delhi High Court · (1970) 6 DLT 563 : (1970) 2 LLJ 544
High Courts26 May 1970
The Commissioner of Income Tax Vs Jaipur Charitable Trust
Delhi High Court · AIR 1971 Delhi 49 : (1971) 81 ITR 1
High Courts26 May 1970
The Commissioner of Income Tax, New Delhi Vs Jaipur Charitable Trust, Delhi
Delhi High Court · AIR 1971 Delhi 49 : (1971) 81 ITR 1
High Courts25 May 1970
Khalil Ahmed and Others Vs The Delhi Administration and Another
Delhi High Court · (1972) 8 DLT 49
High Courts22 May 1970
Baluev Raj Vs Tub Delhi Development Authority and Others
Delhi High Court · (1971) 7 DLT 4 : (1971) RLR 84
High Courts22 May 1970
Jagjit Singh Uppal and Others Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 155
High Courts21 May 1970
Gulzari Lal Bhargava Vs Murari Lal Bhargava
Delhi High Court · AIR 1970 Delhi 222 : (1971) 7 DLT 296
High Courts14 May 1970
Sumitra Rani Sondhi and Others Vs Bennet Coleman and Co. and Others
Delhi High Court · (1970) 6 DLT 502
High Courts14 May 1970
Jamna Devi and Others Vs Prem Chand and Others
Delhi High Court · (1970) ILR Delhi 721
High Courts13 May 1970Dismissed
Jalpaiguri Cinema Co. Ltd. Vs Pramatha Nath Mukherjee and Others
Delhi High Court · (1971) 41 CompCas 141