COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,671 of 5,707
High Courts24 Apr 1970
Bishan Dass Mehta and Others Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 267
High Courts23 Apr 1970
The Jammu and Kashmir Bank Ltd. Vs Seth Rawinandan
Delhi High Court · (1970) ILR Delhi 898
High Courts20 Apr 1970
Municipal Corporation of Delhi Vs Kuldip Lal Bhandari and Others
Delhi High Court · (1971) ACJ 131
High Courts17 Apr 1970
K.G. Malhotra Vs Vijay Kumar and Others
Delhi High Court · (1970) ILR Delhi 860
High Courts17 Apr 1970
Bhai Brothers Financiers P. Ltd Vs Oriental Refrigeration and Engg. Co. P. Ltd.
Delhi High Court · (1970) ILR Delhi 789
High Courts17 Apr 1970
J.R. Parikh Vs The Director (PV) Chief Passport Officer and Others
Delhi High Court · (1970) ILR Delhi 378
High Courts17 Apr 1970
Mohd. Yasin Vs Municipal Corporation of Delhi etc.
Delhi High Court · (1970) ILR Delhi 612
High Courts14 Apr 1970
D.S. Sharma Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 250 : (1970) ILR Delhi 593
High Courts14 Apr 1970
A.S. Puri Vs K.L. Ahuja
Delhi High Court · AIR 1970 Delhi 214 : (1970) CriLJ 1441
High Courts08 Apr 1970
Hindustan Housing Factory Employees'' Union Vs Hindustan Housing Factory Ltd. and Others
Delhi High Court · (1970) 04 DEL CK 0003
High Courts06 Apr 1970
Keventers Karamchari Sangh Vs The Lt. Governor, Delhi and Others
Delhi High Court · (1971) 2 LLJ 375