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Delhi High Court judgments

1,14,140 judgments · page 5,672 of 5,707

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High Courts03 Apr 1970

Express Newspaper (P) Ltd. Vs Collector of Delhi and Others

Delhi High Court · (1970) ILR Delhi 821

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High Courts03 Apr 1970

Radhey Sham Vs Lieutenant Governor and Others

Delhi High Court · (1970) ILR Delhi 260

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High Courts02 Apr 1970

Modi Industries Limited Vs The Union of India and Another

Delhi High Court · (1970) ILR Delhi 621

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High Courts02 Apr 1970Dismissed

Kulbir Chand Vs Bahadur Chand and Others

Delhi High Court · (1970) ACJ 175

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High Courts31 Mar 1970

Shiv Saran Dass Vs Union of India

Delhi High Court · AIR 1970 Delhi 261

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High Courts31 Mar 1970

S.S. Light Rly. Co. Ltd. Vs The Industrial Tribunal (Central) and Others

Delhi High Court · AIR 1971 Delhi 69 : (1971) 1 LLJ 354

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High Courts31 Mar 1970

Sudershan Kumar Vs State

Delhi High Court · (1970) 6 DLT 566 : (1970) ILR Delhi 504

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High Courts30 Mar 1970

Gopal Narain and Another Vs Durga Prasad Goenka and Others

Delhi High Court · AIR 1971 Delhi 61

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High Courts30 Mar 1970

A. Babu Vs State

Delhi High Court · (1970) ILR Delhi 801

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High Courts30 Mar 1970

T.P. Verma Vs Union of India and Others

Delhi High Court · (1970) 6 DLT 242

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High Courts28 Mar 1970

Mahant Govind Dass Vs Kuldip Singh

Delhi High Court · (1970) 6 DLT 507

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High Courts27 Mar 1970

K.G. Khosla and Co. Vs The Trustees of the Port of Bombay

Delhi High Court · (1972) 8 DLT 92

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High Courts26 Mar 1970

P.P. Yajurvedi Vs C.L. Handa and Others

Delhi High Court · AIR 1970 Delhi 211

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High Courts26 Mar 1970

N.S. Maini Vs Commissioner of Income Tax, Delhi and Others

Delhi High Court · (1970) ILR Delhi 879

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High Courts24 Mar 1970

Seth R. Dalmia Vs The Union of India and Others

Delhi High Court · (1970) ILR Delhi 85

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High Courts20 Mar 1970

Jagan Nath Vs Tribeni Devi

Delhi High Court · (1970) ILR Delhi 120

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High Courts16 Mar 1970

Tamil Ahmed Taban and Others Vs Khair-ul-Nisa and Others

Delhi High Court · (1970) 6 DLT 268

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High Courts16 Mar 1970

Jamil Ahmed Taban and Others Vs Khair-Ul-Nisa and Others

Delhi High Court · AIR 1970 Delhi 205

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High Courts12 Mar 1970

Man Singh Patel and Others Vs Phool Singh and Others

Delhi High Court · (1971) 7 DLT 14

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High Courts12 Mar 1970

R.D. Gupta Vs The New Delhi Municipal Committee

Delhi High Court · (1970) ILR Delhi 38

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