COURT ARCHIVE
Delhi High Court judgments
1,14,166 judgments · page 5,667 of 5,709
High Courts31 Aug 1970
Inder Singh and Others Vs F. Munshi Ram Ram Sawrup
Delhi High Court · (1971) 7 DLT 86
High Courts29 Aug 1970
Niranjan Singh Vs The Delhi Administration and Others
Delhi High Court · (1971) 7 DLT 263
High Courts28 Aug 1970
Suraj Bhan Kailsh Chand and Another Vs Hari Shankar Vashist and Another
Delhi High Court · (1972) 8 DLT 36 : (1975) RLR 574
High Courts28 Aug 1970Allowed
Eagle Star Insurance Company Ltd. and Another Vs L.V. Kumar
Delhi High Court · (1971) ACJ 367
High Courts27 Aug 1970
General Auto Parts Company Vs Pritam Lal Thaper
Delhi High Court · (1971) 7 DLT 50
High Courts27 Aug 1970
Khazano and Others Vs Kani Ram and Others
Delhi High Court · (1970) ILR Delhi 408
High Courts26 Aug 1970
A.C. Manna and Another Vs Toti Devi
Delhi High Court · (1971) 7 DLT 187 : (1971) RLR 57
High Courts25 Aug 1970
Saroj Vs The Registrar of Companies, Delhi and Another
Delhi High Court · (1971) 7 DLT 213
High Courts25 Aug 1970
Eagle Star Insurance Co. Ltd. and Another Vs L.V. Kumar
Delhi High Court · (1972) 8 DLT 32
High Courts25 Aug 1970
Balwant Singh Vs Mandir Lakshmi Narain
Delhi High Court · (1970) ILR Delhi 488
High Courts25 Aug 1970
Mohd. Rafiq Mohd. Shafiq Vs Modi Sugar Mills Ltd., Modinagar
Delhi High Court · (1970) ILR Delhi 246
High Courts21 Aug 1970
The Lakshmi Insurance Co. Ltd., New Delhi Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 681 : (1971) 80 ITR 575
High Courts21 Aug 1970
A.K. Gopalan Vs The Election Commission of India and Another
Delhi High Court · AIR 1971 Delhi 39
High Courts20 Aug 1970
Maharani Ram Sundari Vs The State Himachal Pradesh
Delhi High Court · (1971) 7 DLT 64