High Courts14 Aug 1970
Durga Chand and Another Vs Administrator and Others
Delhi High Court · AIR 1971 Delhi 73
COURT ARCHIVE
Delhi High Court judgments
1,14,166 judgments · page 5,668 of 5,709
High Courts12 Aug 1970
Dayal Weaving Factory Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 357
High Courts11 Aug 1970
Kaicker Typewriter Exchange Vs Ram Narain Mehra
Delhi High Court · (1970) ILR Delhi 384
High Courts06 Aug 1970
Raghubir Singh Vs Union of India and Others
Delhi High Court · (1970) 08 DEL CK 0036
High Courts06 Aug 1970
Kundan Lal Vij Vs Delhi Administration and Others
Delhi High Court · (1970) ILR Delhi 493
High Courts06 Aug 1970
Union of India Vs Tribhuwan Das Lalji Patel
Delhi High Court · AIR 1971 Delhi 120
High Courts05 Aug 1970
Mohd. Yaqub Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 45
High Courts05 Aug 1970
Krishan Lal Mehta and Another Vs The Industrial Tribunal and Others
Delhi High Court · (1970) ILR Delhi 539
High Courts05 Aug 1970
Lila Sardana and Another Vs Premjus Roy
Delhi High Court · (1970) ILR Delhi 514
High Courts05 Aug 1970
Union of India Vs Bhim Singh and Others
Delhi High Court · (1970) ILR Delhi 220
High Courts03 Aug 1970
Kailash Chand Gupta Vs Chief Commissioner, Delhi Administration
Delhi High Court · (1970) ILR Delhi 253
High Courts27 Jul 1970
Tara Chand Vs The Land Acquisition Collector, (Delhi Shahdara), Delhi
Delhi High Court · AIR 1971 Delhi 116
High Courts24 Jul 1970
Union of India Vs Allied International Products Ltd. and Others
Delhi High Court · (1971) 41 CompCas 116 : (1970) ILR Delhi 184