High Courts02 Mar 1971
Gian Wati and Others Vs Ranpat Singh and Others
Delhi High Court · (1971) 7 DLT 362 : (1971) RLR 9
COURT ARCHIVE
Delhi High Court judgments
1,14,306 judgments · page 5,666 of 5,716
High Courts26 Feb 1971
Jalpaiguri Cinema Co Vs P.N. Mukerjee
Delhi High Court · (1971) 41 CompCas 678 : (1971) ILR Delhi 206
High Courts26 Feb 1971
Prem Das Chela Bhola Dass Vs Joti Pershad
Delhi High Court · AIR 1971 Delhi 282 : (1971) 1 ILR Delhi 533
High Courts26 Feb 1971
Ram Singh Chadha Vs Moti Lal
Delhi High Court · (1972) 1 ILR Delhi 96 : (1972) ILR Delhi 96
High Courts25 Feb 1971
Industrial and Trade Publications (Private) Limited Vs Automobile Association of Upper India and Others
Delhi High Court · (1972) ILR Delhi 49
High Courts24 Feb 1971
Sudhershan Lal Aggarwal Vs Girdhar Lal Jain
Delhi High Court · AIR 1971 Delhi 272 : (1971) RLR 73
High Courts24 Feb 1971
Upper Ganges Sugar Mills Ltd. Vs The Sugarcane (Additional) Price Fixation Authority etc.
Delhi High Court · AIR 1971 Delhi 285 : (1971) 1 ILR Delhi 644
High Courts22 Feb 1971
Prakash Vir Shastri and Others Vs Union of India and Others
Delhi High Court · AIR 1974 Delhi 1 : (1971) 1 ILR Delhi 131
High Courts19 Feb 1971
Praphul Ranjan Brar Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 375
High Courts19 Feb 1971
Raj Krishen Jain Vs Master Hoshair Singh
Delhi High Court · AIR 1971 Delhi 213 : (1971) 7 DLT 287
High Courts17 Feb 1971
Hafiz Rahim-ud-Din and Others Vs Tirlok Singh
Delhi High Court · AIR 1971 Delhi 319 : (1972) 1 ILR Delhi 880 : (1971) RLR 39
High Courts16 Feb 1971
The Hindustan Times Ltd Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 196
High Courts12 Feb 1971
Commissioner of Sales Tax, Delhi Vs Roshanara Club Limited
Delhi High Court · (1971) ILR Delhi 164
High Courts12 Feb 1971
R.P. Singh Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 175
High Courts11 Feb 1971
Commissioner of Wealth Tax, Delhi Vs Sheela Bharat Ram
Delhi High Court · (1971) ILR Delhi 191 : (1971) 81 ITR 111
High Courts10 Feb 1971
British India General Insurance Co., New Delhi Vs United India General Finance (P) Ltd. and Others
Delhi High Court · AIR 1971 Delhi 266
Arbitration Act, 1940 — Section 20
High Courts10 Feb 1971
Hari Dev Sharma Vs State
Delhi High Court · (1971) CriLJ 1615 : (1971) ILR Delhi 538