High Courts09 Aug 1978
G.D. Mining and Export Co. Vs Union of India (UOI)
Delhi High Court · (1979) CENCUS 239
COURT ARCHIVE
Delhi High Court judgments
1,15,021 judgments · page 5,607 of 5,752
High Courts09 Aug 1978
Ravindernath Sharma Vs Nagesh Sharma alias Rinkoo
Delhi High Court · (1978) 14 DLT 23 : (1978) 2 ILR Delhi 531 : (1978) RLR 581
High Courts09 Aug 1978
Sham Krishan Chandiwala and Another Vs Union of India
Delhi High Court · (1978) 14 DLT 83
High Courts09 Aug 1978
Ram Swarup etc. Vs Asharfi Devi
Delhi High Court · (1979) 15 DLT 65 : (1979) 1 ILR Delhi 388
High Courts08 Aug 1978
Avinash Chander Vs Rama Devi
Delhi High Court · (1979) 15 DLT 114 : (1979) 1 ILR Delhi 262 : (1979) RLR 98
High Courts08 Aug 1978
Hakam Singh Vs Jagat Singh
Delhi High Court · (1979) 15 DLT 117 : (1978) 2 ILR Delhi 797 : (1979) RLR 106
High Courts04 Aug 1978
Asa Ram and Chela Ram Vs Man Singh and Others
Delhi High Court · (1979) 15 DLT 253
High Courts02 Aug 1978
I.R.K. Parikh Vs Uma Verma J.K. Murthy Vs Mohanlal Kailash Chander Vs Mangal Singh
Delhi High Court · (1978) RLR 592
High Courts02 Aug 1978
R.K. Pamkh Vs Uma Verma J.K. Murthy Vs M.L. Chawla Kailash Chander Bhai Vs Mangal Singh Sachdev
Delhi High Court · AIR 1979 Delhi 17 : (1978) ILR Delhi 786
High Courts01 Aug 1978
Bihari Lal and Others Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 84 : (1978) 2 ILR Delhi 415
High Courts31 Jul 1978
Saleemuddin and Others Vs Sharafuddin and Others
Delhi High Court · AIR 1980 Delhi 39 : (1978) 14 DLT 22 : (1978) 2 ILR Delhi 801
High Courts26 Jul 1978Dismissed
Nav Bharat Construction Co., New Delhi and Another Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 75
Arbitration Act, 1940 — Section 20
High Courts26 Jul 1978
Harbhagwan Dass Wadhwa Vs Ishwar Devi Majbour
Delhi High Court · (1979) 15 DLT 165
High Courts21 Jul 1978
Pramilla Khosla Vs Rajnish Kumar Khosla
Delhi High Court · AIR 1979 Delhi 78 : (1978) 14 DLT 22(2) : (1978) 2 ILR Delhi 775