High Courts26 Mar 1976
Birla Cotton Spinning and Weaving Mills Vs Employees'' State Insurance Corporation
Delhi High Court · (1976) ILR Delhi 350 : (1977) LabIC 119 : (1977) 2 LLJ 420
COURT ARCHIVE
Delhi High Court judgments
1,14,523 judgments · page 5,605 of 5,727
High Courts25 Mar 1976
Kishan Dass Talwar and Another Vs Adeshwar Lal Jainand Others
Delhi High Court · (1976) ILR Delhi 364
High Courts24 Mar 1976
Income Tax OFFICER (ADMN.) RANGE III AND COMPANY CIRCLE VII, NEW DELHI Vs OFFICIAL LIQUIDAtor OF M/S. POLICY HOLDERS ASSURANCE LTD.
Delhi High Court · (1976) 5 CTR 166(2)
High Courts23 Mar 1976
A.K. Chandra Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1976) ILR Delhi 434
High Courts22 Mar 1976
Capital Chit Fund Pvt. Ltd. and Another Vs Official Liquidator
Delhi High Court · (1978) 48 CompCas 176
High Courts09 Mar 1976
Jagdish Lal Vs M.E. Periera etc.
Delhi High Court · AIR 1977 Delhi 12 : (1976) RLR 382
High Courts05 Mar 1976
Hoshiar Singh Vs Ram Dev and Others
Delhi High Court · AIR 1977 Delhi 68 : (1976) 12 DLT 184 : (1976) ILR Delhi 867
High Courts05 Mar 1976
Parkash Rai Vs J.N. Dhar
Delhi High Court · AIR 1977 Delhi 73 : (1976) 12 DLT 321
High Courts02 Mar 1976Allowed
Union of India (UOI) and Another Vs Shakuntala Devi and Others
Delhi High Court · (1976) ACJ 358
High Courts01 Mar 1976
Associated Traders and Engineers Pvt. Ltd. Vs Bir Singh and Others
Delhi High Court · (1976) ILR Delhi 688
High Courts27 Feb 1976
Chattar Singh Vs Banarsi Lal
Delhi High Court · (1976) 12 DLT 195 : (1976) RLR 414
High Courts25 Feb 1976
Kuldip Chand Sharma Vs Geeta Sharma
Delhi High Court · AIR 1977 Delhi 124 : (1976) ILR Delhi 854
High Courts24 Feb 1976
Prahlad Das Vs Bhagirath Lal
Delhi High Court · AIR 1977 Delhi 129 : (1976) 2 ILR Delhi 737 : (1976) ILR Delhi 737 : (1976) RLR 492
High Courts22 Feb 1976
Kanhiya Lal Bansal Vs Raj Nath Sharma and Others
Delhi High Court · (1978) 14 DLT 69 : (1978) RLR 294
High Courts19 Feb 1976
Krishan Lal Gupta Vs Dujodwala Industries and Others The Birla Cotton Spinning and Weavingmills Ltd. Vs Indequip Private Ltd. and Another
Delhi High Court · (1976) ILR Delhi 442
High Courts19 Feb 1976
Kishan Lal Gupta Vs Dujodwala Industries and Others
Delhi High Court · AIR 1977 Delhi 19
High Courts18 Feb 1976
SMT. RAM JAWAI and Others Vs COMMISSIONER OF Income Tax DELHI CENTRAL REVENUE BUILDINGS, NEW DELHI and Others
Delhi High Court · (1976) 5 CTR 117(2)
High Courts18 Feb 1976
Bal Kishan Dass and Sons Vs The Commissioner of Income Tax and Others
Delhi High Court · (1976) 1 ILR Delhi 898 : (1976) 103 ITR 825