High Courts21 Apr 1976
Abdul Hamid and Another Vs Nur Mohd
Delhi High Court · AIR 1976 Delhi 328 : (1976) ILR Delhi 250 : (1976) RLR 514
COURT ARCHIVE
Delhi High Court judgments
1,14,523 judgments · page 5,604 of 5,727
High Courts21 Apr 1976
Murli Dhar Dalmia Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 311
High Courts19 Apr 1976
Bans Raj Vs State, Municipal Corporation of Delhi
Delhi High Court · (1976) ILR Delhi 214
High Courts15 Apr 1976
Gulab and Another Vs Ram Krishan Dass and Others
Delhi High Court · (1977) 13 DLT 36
High Courts08 Apr 1976
Anglo-Dutch, Colour and Varnish Works Private Limited Vs India Trading House
Delhi High Court · AIR 1977 Delhi 41 : (1976) ILR Delhi 116
High Courts06 Apr 1976
COMMISSIONER OF Income Tax, DELHI-IV, NEW DELHI Vs M/S. SAROF INDUSTRIES, SHIDIPURA, SADAR BAZAR, DELHI.
Delhi High Court · (1976) 5 CTR 182
High Courts05 Apr 1976
The Union Co-operative Society Limited Vs R.K. Bahal
Delhi High Court · (1976) ILR Delhi 862
High Courts05 Apr 1976
Mahabir Pershad Vs Delhi Traders Private Ltd. and Others
Delhi High Court · AIR 1977 Delhi 45 : (1976) RLR 436
High Courts03 Apr 1976
Tribhuvan Nath Bhargava Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 1
High Courts01 Apr 1976
Ved Parkash and Others Vs Ram Narain Goyal and Others
Delhi High Court · AIR 1977 Delhi 47 : (1977) 13 DLT 301 : (1977) 1 LLJ 101
High Courts01 Apr 1976
Ved Prakash and Others Vs Ram Narian Goel and Others
Delhi High Court · (1977) 13 DLT 298
High Courts31 Mar 1976
Harvansh Kumari Vs J.P. Sehgal etc.
Delhi High Court · (1976) 12 DLT 223 : (1976) RLR 440
High Courts31 Mar 1976
P.C. Badhwar Vs Lajwanti Malik, etc.
Delhi High Court · AIR 1977 Delhi 63 : (1976) ILR Delhi 644
High Courts30 Mar 1976
THE COMMISSIONER OF Income Tax, CENTRAL REVENUE BUILDING, DELHI-I, NEW DELHI Vs M/S. ASHOKA INVESTMENT CO., D-38, GREATER KAILASH, NEW DELHI.
Delhi High Court · (1976) 5 CTR 184
High Courts30 Mar 1976
COMMISSIONER OF Income Tax, DELHI-I, CENTRAL REVENUE BUILDING, NEW DELHI-I Vs S. DALJIT SINGH, 10, REGAL BUILDING, CONNAUGHT CIRCUS, NEW DELHI-I.
Delhi High Court · (1976) 5 CTR 165
High Courts30 Mar 1976
COMMISSIONER OF Income Tax, KANPUR Vs M/S. KALI RAM KAILASH CHANDRA, ROORKEE.
Delhi High Court · (1976) 5 CTR 169(2)
High Courts28 Mar 1976
E.S.I.C. Vs Birla Cotton, Spinning and Weaving Mills Ltd.
Delhi High Court · (1976) 03 DEL CK 0006
High Courts26 Mar 1976
Vinod Chandra Dube Vs Aruna Dube
Delhi High Court · AIR 1977 Delhi 24 : (1976) 12 DLT 200 : (1976) RLR 526
Evidence Act, 1872 — Section 101, 102, 103, 104