COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,609 of 5,707
H.R. Wool Trading Co. and Others Vs Ram Lal and Another
Delhi High Court · (1974) ILR Delhi 1(2)
Kwality Restaurant and Ice Cream Co. Vs Income Tax Officer etc.
Delhi High Court · (1974) ILR Delhi 337 : (1974) 96 ITR 530
Union of India Vs Pushpavati Chaudhry Pushpavati Chaudhry Vs Union of India
Delhi High Court · (1974) ILR Delhi 422
Phoenix Cotton Tape Factory, Delhi and Another Vs Union of India and Another
Delhi High Court · (1974) 10 DLT 340 : (1974) 2 ILR Delhi 479 : (1974) RLR 646
The Delhi Cloth and General Mills Co. Ltd. Vs Union of India
Delhi High Court · (1974) ILR Delhi 311(2)
Rabinder Nath Maira and Another Vs Steelsons Pvt. Ltd. and Others
Delhi High Court · (1974) 44 CompCas 538 : (1974) 10 DLT 235
Rattan Lal and Others Vs Income Tax Officer etc.
Delhi High Court · (1974) ILR Delhi 621 : (1975) 98 ITR 681
Lakshmi Oil Co. Vs Aggarwal Oil Co.
Delhi High Court · (1974) 10 DLT 390 : (1974) RLR 682
Vidya Devi Vs Mani Ram etc.
Delhi High Court · (1974) 10 DLT 311 : (1974) RLR 346
Khairati Lal Vs Delhi Development Authority and Another
Delhi High Court · (1974) ILR Delhi 51 : (1974) RLR 403
Raj Kumar and Another Vs The Union of India and Others
Delhi High Court · (1974) ILR Delhi 81
R. Dhiren Kiri Vs Suraj Balaram Sahni and Sons
Delhi High Court · (1974) ILR Delhi 210 : (1975) RLR 73
Siraj Uddin alias Siraj Ahmed Vs Abdul Haq Pracha and Another
Delhi High Court · (1974) 10 DLT 250 : (1974) 2 ILR Delhi 27
Blue Star Limited Vs N.R. Sharma and Others
Delhi High Court · (1974) 02 DEL CK 0006