High Courts24 Jan 1974
Management of Northern India Theatres Vs Presiding Officer, Labour Court and Another
Delhi High Court · (1975) 1 LLJ 235
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,611 of 5,707
High Courts23 Jan 1974
Sundri Bai and Others Vs Union of India and Others
Delhi High Court · AIR 1974 Delhi 181
High Courts22 Jan 1974
Madho Ram, Lal Chand, Charanjit Singh, Harbans Lal Khosla, Bhagwat Sarup and B.R. Chawla etc. Vs H.G. Sekhri, Sales-tax Officer etc.
Delhi High Court · (1974) ILR Delhi 907
High Courts18 Jan 1974Allowed
Sehdev Seth Vs Smt. Vidya Wati Seth and another
Delhi High Court · AIR 1974 Delhi 234
High Courts18 Jan 1974
Parkash Wanti Vs Gian Singh etc.
Delhi High Court · (1974) ACJ 131 : (1974) RLR 293
High Courts18 Jan 1974
Official Liquidator of Security and Finance P. Ltd. Vs B.K. Bedi, etc.
Delhi High Court · (1974) RLR 694
High Courts18 Jan 1974
Narain Das etc Vs Day a Narain
Delhi High Court · AIR 1975 Delhi 9 : (1974) RLR 264
High Courts18 Jan 1974
Security and Finance Private Ltd. (In Liquidation) Vs B.K. Bedi and Another
Delhi High Court · (1974) 44 CompCas 499 : (1974) 10 DLT 181
High Courts17 Jan 1974
Indian Oil Corporation Ltd. Vs Thakur Shipping Co. Ltd.
Delhi High Court · (1974) ILR Delhi 650
High Courts16 Jan 1974
Kanwal Shamsher Singh Vs Union of India and Others
Delhi High Court · (1974) ILR Delhi 429 : (1974) 95 ITR 80
High Courts11 Jan 1974
Mohd. Yusuf and Others Vs Rafiquddin Siddiqui
Delhi High Court · (1974) ILR Delhi 825
High Courts11 Jan 1974
Jagatjit Industrial Corporation Vs Union of India
Delhi High Court · (1974) RLR 286
High Courts09 Jan 1974
Raman Hosiery Factory, Delhi and Others Vs J.K. Synthetics Ltd. and Others
Delhi High Court · AIR 1974 Delhi 207 : (1975) 45 CompCas 374
High Courts08 Jan 1974
Ashola Fatehpur Beri Co-operative Labour and Construction Society Ltd. Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 4