High Courts14 Dec 1973
Abdul Haq Vs Hafiz Abdul Rashid
Delhi High Court · AIR 1975 Delhi 13 : (1974) RLR 177
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,613 of 5,707
High Courts14 Dec 1973
Trilok Chand Jain Vs Dagi Ram Pindi Lall and Others
Delhi High Court · (1985) ILR Delhi 331 : (1974) 95 ITR 34
High Courts14 Dec 1973
Municipal Corporation of Delhi Vs Thou Ram
Delhi High Court · (1974) ILR Delhi 648
High Courts13 Dec 1973
Ved Perkash Tuli Vs P.R. Varshneya and Another
Delhi High Court · AIR 1974 Delhi 214 : (1974) ILR Delhi 715
High Courts12 Dec 1973
New Delhi Holy Family Hospital Society Vs Municipal Corporation of Delhi
Delhi High Court · (1974) 10 DLT 39 : (1974) RLR 209
High Courts11 Dec 1973
Yad Ram (By legal representatives) Vs Labour Court and Another
Delhi High Court · (1973) 12 DEL CK 0029
High Courts11 Dec 1973
Yad Ram (Deceased) through his Lrs. Vs Bir Singh and Another
Delhi High Court · (1974) ILR Delhi 475 : (1974) LabIC 970 : (1974) 2 LLJ 306 : (1974) RLR 305
High Courts07 Dec 1973
Mongol Das Vs Lt. Governor, I.G., D.I.G., A.I.G., S.P., D.S.P.
Delhi High Court · (1974) RLR 329
High Courts06 Dec 1973
The Republican Party of India Vs The Election Commission of India
Delhi High Court · (1974) ILR Delhi 509
High Courts06 Dec 1973
Kamla Chopra Vs Life Insurance Corporation of India and Others
Delhi High Court · AIR 1975 Delhi 15 : (1974) RLR 145
High Courts04 Dec 1973
Sudershan Kumar Arora Vs Satish Arora and Another
Delhi High Court · (1974) ILR Delhi 885 : (1974) RLR 299
High Courts03 Dec 1973
B.T. Menghani Vs The Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 159 : (1974) ILR Delhi 443
High Courts30 Nov 1973
Pooran Mal and Sons and Another Vs Director of Inspection (Investigation) of Income Tax and Another
Delhi High Court · (1974) 95 ITR 1
High Courts28 Nov 1973
G.S. Nayyar Vs Kaushalya Rani and Others
Delhi High Court · (1974) 10 DLT 131 : (1974) 2 ILR Delhi 5 : (1974) RLR 511
High Courts27 Nov 1973
State (Delhi Administration) Vs G.P. Nayyar
Delhi High Court · (1974) CriLJ 1363
High Courts26 Nov 1973
Ved Prakash Malhotra Vs State Bank of India and Another
Delhi High Court · (1974) ILR Delhi 660