High Courts19 Sept 1996
Shanti Narain Bhatnagar Vs Union of India
Delhi High Court · (1996) RLR 440
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,434 of 6,091
High Courts18 Sept 1996
Dev Kumar Juneja Vs State (Delhi Administration)
Delhi High Court · (1996) 4 AD 527 : (1996) 64 DLT 431 : (1996) 39 DRJ 540
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 1996
Commissioner of Wealth Tax Vs Seth Lalit Modi and Others
Delhi High Court · (1998) 150 CTR 692 : (1998) 232 ITR 348
High Courts16 Sept 1996
New Delhi Municipal Committee Vs Maini Sundri Jain
Delhi High Court · (1996) 2 ACC 477 : (1997) ACJ 626 : (1996) 39 DRJ 84
High Courts13 Sept 1996
Jitender Kumar Verma Vs The Registrar of Cooperative Societies and Others
Delhi High Court · (1996) 5 AD 221 : (1996) 64 DLT 479
High Courts13 Sept 1996
Narendra Kumar Vs Union of India and Others
Delhi High Court · (1997) ILR Delhi 111
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12A, 3(1)Constitution of India, 1950 — Article 141, 22, 358, 359, 359(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 19(1), 6(1)
High Courts13 Sept 1996
New India Assurance Co. and Another Vs Delhi Ahmedabad Roadways
Delhi High Court · (1997) 1 ACC 337
High Courts13 Sept 1996
K.K. Shukla Vs Vijay Kumar Goel and Others
Delhi High Court · (1996) 64 DLT 56
Representation of the People Act, 1951 — Section 81(3)
High Courts13 Sept 1996
S. Raghunathan and Others Vs ational Building Construction Corporation Ltd.
Delhi High Court · (1996) 64 DLT 509
High Courts13 Sept 1996
J.P. Gupta Vs New Delhi Municipal Committee
Delhi High Court · (1996) 5 AD 78 : (1996) 64 DLT 425
Punjab Municipal Act, 1911 — Section 85(1)
High Courts13 Sept 1996
Hira Lal Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 64 DLT 527 : (1996) 39 DRJ 132 : (1997) 1 ILR Delhi 552
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 96
High Courts13 Sept 1996
S.K. Bhattacharya and another Vs Union of India and others
Delhi High Court · (1998) 91 CompCas 37
High Courts13 Sept 1996
In the matter of: M/s. Disco Electronics Ltd., (In Liquidation)
Delhi High Court · AIR 1997 Delhi 251
High Courts13 Sept 1996
M/s. Surya Roshni Ltd. Vs M/s. Samana Steel Ltd. and another
Delhi High Court · AIR 1997 Delhi 321 : (1996) 64 DLT 139 : (1996) 39 DRJ 372
High Courts13 Sept 1996
Roshan Lal Oil Mills Ltd. Vs Assam Company Ltd.
Delhi High Court · (1996) 64 DLT 52 : (2003) 39 DRJ 470
High Courts13 Sept 1996
Micronix India Vs Disco Electronics Ltd.
Delhi High Court · (1999) 96 CompCas 950 : (1997) 1 ILR Delhi 463 : (1996) RLR 487
Companies Act, 1956 — Section 529State Financial Corporations Act, 1951 — Section 29
High Courts13 Sept 1996
Vinod Kumar Vs State
Delhi High Court · (1996) 4 AD 564 : (1997) 2 ALT(Cri) 9 : (1997) 65 DLT 786 : (1996) 39 DRJ 437 : (1997) 2 ILR Delhi 286
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Sept 1996
T.K. Marwah Vs New Delhi Municipal Committee and Another
Delhi High Court · (1996) 5 AD 59 : (1996) 64 DLT 549
Delhi Rent Control Act, 1958 — Section 6, 9, 9(4)Punjab Municipal Act, 1911 — Section 65, 84(2)
High Courts12 Sept 1996
Price Waterhouse and Another Vs The Institute of Chartered Accountants of India
Delhi High Court · (1997) ILR Delhi 219
High Courts12 Sept 1996
M/s. Price Waterhouse and another Vs The Institute of Chartered Accountant of India
Delhi High Court · AIR 1997 Delhi 196 : (1996) 89 TAXMAN 216