High Courts06 Sept 1996

Manju Bhatia Vs New Delhi Municipal Council

Delhi High Court · (1996) 4 AD 141 : (1996) 63 DLT 894 : (1996) 39 DRJ 58 : (1997) 3 RCR(Civil) 362

Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 41New Delhi Municipal Council Act, 1994 — Section 247, 247(1), 343, 349