High Courts12 Sept 1996
Madho Ram Vs P.K. Jain
Delhi High Court · (1997) 75 FLR 643 : (1997) 2 LLJ 1062
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,435 of 6,091
High Courts11 Sept 1996
Jeet Pal Vs State
Delhi High Court · (1996) 5 AD 494 : (1997) CriLJ 299 : (1997) 40 DRJ 805 : (1997) 1 RCR(Criminal) 324
Electricity Act, 1910 — Section 39
High Courts11 Sept 1996Allowed
Baldev Singh Dhillon and Others Vs Union of India (UOI) and Others
Delhi High Court · (1996) 64 DLT 329
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts11 Sept 1996
Bharat Petroleum Corporation Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 4 AD 305 : (1996) 64 DLT 237 : (1997) 2 RCR(Civil) 58
Constitution of India, 1950 — Article 285Delhi Municipal Corporation Act, 1957 — Section 2(24)Easements Act, 1882 — Section 52
High Courts10 Sept 1996
B. Banerjee Vs Romesh Mahajan
Delhi High Court · (1996) 63 DLT 930 : (1996) 39 DRJ 87 : (1996) RLR 499
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Sept 1996
COMMISSIONER OF WEALTH TAX Vs DHANPAT RAI, DARSHAN RAI and YASH PAL.
Delhi High Court · (1997) 143 CTR 56
High Courts10 Sept 1996
Commissioner of Wealth Tax Vs Dhanpat Rai, Darshan Rai and Yash Pal
Delhi High Court · (1997) 143 CTR 56
High Courts10 Sept 1996
Commissioner of Wealth Tax Vs Gurdeep Singh
Delhi High Court · (1996) 09 DEL CK 0015
High Courts09 Sept 1996
Narotam Prasad and Others Vs Premalabai Chavan and Others
Delhi High Court · (1996) 4 AD 334 : (1997) 3 CivCC 660 : (1996) 64 DLT 120 : (1997) 115 PLR 19
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts09 Sept 1996
Dan Singh Bawa and Others Vs New Delhi Municipal Committee and Another
Delhi High Court · (1996) 4 AD 696 : (1996) 64 DLT 522
Delhi Rent Control Act, 1958 — Section 6Punjab Municipal Act, 1911 — Section 3
High Courts09 Sept 1996
O.P. Bhalla Vs New Delhi Municipal Council and Others
Delhi High Court · (1996) 4 AD 603 : (1997) 65 DLT 895
Constitution of India, 1950 — Article 226
High Courts09 Sept 1996
Dev Raj Bajaj Vs R.K. Khanna
Delhi High Court · (1996) 1 AD 704 : (1996) 61 DLT 784 : (1996) RLR 125
High Courts09 Sept 1996
Harphool Singh Vs State
Delhi High Court · (1996) 4 AD 325 : (1996) 64 DLT 157 : (1996) 39 DRJ 525
Penal Code, 1860 (IPC) — Section 468
High Courts09 Sept 1996
Industrial Finance Corporation Ltd. Vs Agra Construction Co. Ltd.
Delhi High Court · AIR 1997 Delhi 90 : (1996) 2 BC 554 : (1997) 89 CompCas 347 : (1997) 70 DLT 388 : (1996) 39 DRJ 215 : (1997) 1 ILR Delhi 454 : (1997) 1 RCR(Civil) 747
Industrial Finance Corporation Act, 1948 — Section 30
High Courts09 Sept 1996
Kuljit Singh Kohli Vs New Delhi Municipal Committee and Another
Delhi High Court · (1996) 5 AD 32 : (1996) 64 DLT 118
Delhi Municipal Corporation Act, 1957 — Section 9(4)Punjab Municipal Act, 1911 — Section 84
High Courts09 Sept 1996
Canara Bank Vs Power Grid Corporation of India Ltd.
Delhi High Court · (1997) 96 ELT 37
High Courts09 Sept 1996
John Tinson and Co. (P) Ltd. Vs N.D.M.C. and Another
Delhi High Court · (1996) 64 DLT 114
Delhi Rent Control Act, 1958 — Section 6(1)(A)(2)
High Courts06 Sept 1996
Desein P. Ltd. Vs Ansal Prop. and Ind.
Delhi High Court · (1996) RLR 453
Interest Act, 1978 — Section 2, 3
High Courts06 Sept 1996
Byford Leasing Ltd. Vs Priya Pharmaceuticals Ltd.
Delhi High Court · (1997) 70 DLT 384
Negotiable Instruments Act, 1881 (NI) — Section 138, 141