High Courts01 Oct 1996
Goverdhan Lal Sachdeva Vs State
Delhi High Court · (1996) 5 AD 333 : (1996) 64 DLT 747 : (1996) 39 DRJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,432 of 6,091
High Courts01 Oct 1996Allowed
Ex. Sep. Sital Singh Vs Union of India (UOI)
Delhi High Court · (1996) 64 DLT 289 : (1996) 39 DRJ 405 : (1997) 1 LLJ 276
Constitution of India, 1950 — Article 226
High Courts01 Oct 1996
Polyglass Acrylic Mfg. Co. (P) Ltd. Vs Commissioner of Customs
Delhi High Court · (1996) 64 DLT 720 : (1996) 39 DRJ 459
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Oct 1996
DLF United Ltd. Vs Union of India
Delhi High Court · (1997) 65 DLT 283 : (1997) 40 DRJ 681
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Oct 1996
Babu Ram Vs State
Delhi High Court · (1996) 39 DRJ 353
Penal Code, 1860 (IPC) — Section 302
High Courts01 Oct 1996
Mohd. Saklain Vs State
Delhi High Court · (1996) 4 AD 162 : (1997) 40 DRJ 3
Penal Code, 1860 (IPC) — Section 376
High Courts01 Oct 1996
Sukh Ram Vs State (Central Bureau of Investigation)
Delhi High Court · (1997) 65 DLT 77
High Courts01 Oct 1996
Swatantra Kumar Bahl Vs Ashok Kumar Bahl and Others
Delhi High Court · (1997) 1 AD 614 : (1997) 65 DLT 109
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 457
High Courts01 Oct 1996
Indian Oil Corporation Vs Lt. Governor, Delhi and Another
Delhi High Court · (1996) 64 DLT 315
Industrial Disputes Act, 1947 — Section 2
High Courts01 Oct 1996
Kunil Mohd. Hanifa Vs Union of India
Delhi High Court · (1997) 1 AD 73 : (1997) 65 DLT 574 : (1997) 40 DRJ 39
High Courts01 Oct 1996
Priyanka Overseas Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1996) 64 DLT 639
Constitution of India, 1950 — Article 226
High Courts01 Oct 1996
P.V. Narasimha Rao and Others Vs State (Central Bureau of Investigation)
Delhi High Court · (1996) 64 DLT 167
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts01 Oct 1996
Ajudhia Prasad Vs State
Delhi High Court · (1996) 5 AD 757 : (1997) CriLJ 693 : (1996) 64 DLT 714 : (1996) 39 DRJ 498
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)
High Courts01 Oct 1996
Surinder Kumar Vs State
Delhi High Court · (1996) 5 AD 345 : (1996) 64 DLT 620 : (1997) 40 DRJ 327
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 323
High Courts01 Oct 1996
Davinder Kumar Vs State
Delhi High Court · (1997) 40 DRJ 799
Criminal Procedure Code, 1973 (CrPC) — Section 228
High Courts30 Sept 1996
Shyam Sunder Sharma Vs State
Delhi High Court · (1997) 70 DLT 401
Wild Life (Protection) Act, 1972 — Section 49B
High Courts30 Sept 1996
Harlochan Singh Vs Delhi Development Authority
Delhi High Court · AIR 1997 Delhi 87
High Courts30 Sept 1996
Tarlochan Singh Vs Delhi Development Authority
Delhi High Court · (1996) 64 DLT 487 : (1996) 39 DRJ 195 : (1997) 1 RCR(Civil) 647
Constitution of India, 1950 — Article 226
High Courts30 Sept 1996
Justice Sisir Kumar Sen Vs Union of India
Delhi High Court · (1996) 5 AD 231 : (1996) 39 DRJ 358
Constitution of India, 1950 — Article 226
High Courts27 Sept 1996
Prem Aggarwal Vs Harpal Singh
Delhi High Court · (1996) 39 DRJ 509
Arbitration Act, 1940 — Section 37