COURT ARCHIVE

Delhi High Court judgments

1,22,059 judgments · page 5,407 of 6,103

High Courts23 Jul 1997Allowed

State Bank of India Vs Prem Dass and Others

Delhi High Court · AIR 1998 Delhi 49

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 3 Rule 2, Order 6 Rule 15Contract Act, 1872 — Section 124, 128State Bank of India Act, 1955 — Section 50(3)

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High Courts23 Jul 1997

Sony Kabushiki Kaisha Vs Sony Plastics

Delhi High Court · (1997) 07 DEL CK 0015

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High Courts22 Jul 1997

Murli Dhar Dua and Others Vs Shashi Mohan

Delhi High Court · (1997) 68 DLT 284

Succession Act, 1925 — Section 213

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High Courts22 Jul 1997

Jaipal Singh Vs Vijay Kumar

Delhi High Court · (1997) 70 DLT 27

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts22 Jul 1997

Harinder Singh Vs Delhi Development Authority

Delhi High Court · (1997) 70 DLT 30

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High Courts21 Jul 1997

Narain Sahai Aggarwal Vs Santosh Rani

Delhi High Court · AIR 1998 Delhi 144 : (1998) 2 CivCC 600 : (1997) 70 DLT 610

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts21 Jul 1997

M.G.F. (India) Ltd. Vs Lakshmi Chand Chopra and another

Delhi High Court · (1997) 5 AD 165 : (1998) 71 DLT 737 : (1998) 44 DRJ 604

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High Courts21 Jul 1997

M.G.F. (India) Ltd. Vs Lakshmi Chand Chopra

Delhi High Court · (1997) 5 AD 165 : (1998) 71 DLT 737 : (1998) 44 DRJ 604

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High Courts21 Jul 1997

Smt. Mukhtiari Vs Gugan and another

Delhi High Court · (1997) 1 DLT 68 : (1997) 2 DMC 305

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High Courts17 Jul 1997

Rameshwar Goswami Vs Kuldeep Kumar Mathur

Delhi High Court · (1997) 6 AD 305 : AIR 1998 Delhi 221 : (1997) 69 DLT 1 : (1997) 43 DRJ 471 : (1998) RLR 135

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts17 Jul 1997

Attar Mian Vs State

Delhi High Court · (1997) 70 DLT 588

Penal Code, 1860 (IPC) — Section 307

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High Courts17 Jul 1997

Mohal Chand Bhardwaj Vs Union of India and others

Delhi High Court · (1997) 228 ITR 590

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High Courts17 Jul 1997

Phool Mohd. Vs State

Delhi High Court · (1997) 4 AD 644 : (1997) 68 DLT 454 : (1997) 42 DRJ 551 : (1997) RLR 41

Penal Code, 1860 (IPC) — Section 307, 324

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High Courts16 Jul 1997

Krishna Construction Co. Vs Delhi Development Authority

Delhi High Court · (1997) 4 AD 899 : (1997) 67 DLT 900 : (1998) 44 DRJ 417

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High Courts16 Jul 1997

Eastern Telecom and Technology Ltd. Vs B.C.C. Fuba India Ltd.

Delhi High Court · (1997) 70 DLT 592

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts16 Jul 1997

Union Bank of India Vs Gopal Dal Mills

Delhi High Court · (1997) 70 DLT 22

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High Courts15 Jul 1997

B.K. Roy Choudhary Vs State (Central Bureau of Investigation)

Delhi High Court · (1997) 4 AD 490 : (1997) CriLJ 4204 : (1998) 1 Crimes 95 : (1997) 68 DLT 484 : (1997) 42 DRJ 615

Criminal Procedure Code, 1973 (CrPC) — Section 227

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High Courts15 Jul 1997

H.C. Shastri Vs Dolphin Canpack (P) Ltd.

Delhi High Court · (1997) 4 AD 798 : (1998) 93 CompCas 201 : (1997) 68 DLT 471 : (1997) 42 DRJ 702

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts15 Jul 1997

Satyam Builders Vs Delhi Development Authority and Another

Delhi High Court · (1997) 4 AD 789 : (1997) 2 ARBLR 259 : (1997) 67 DLT 865

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High Courts15 Jul 1997

Motor and General Finance Ltd. Vs P.M. Mohammed and Another

Delhi High Court · (1997) 5 AD 143 : (1998) 71 DLT 759

Arbitration Act, 1940 — Section 20

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