High Courts31 Jul 1997
Ashok Nagar Welfare Association and Another Vs Jawahar Lal and Others
Delhi High Court · (1997) 6 AD 579 : (1997) 69 DLT 591 : (1998) RLR 152
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,405 of 6,103
High Courts31 Jul 1997
Delhi Development Authority Vs Income Tax Officer
Delhi High Court · (1998) 147 CTR 385 : (1998) 230 ITR 9
High Courts30 Jul 1997
Pradeep Kumar Vs State
Delhi High Court · (1997) 70 DLT 607
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts30 Jul 1997
National Insurance Co. Ltd. Vs Swaran Singh
Delhi High Court · (1997) 2 ACC 377 : (1998) ACJ 886 : (1997) 4 AD 709 : (1997) 70 DLT 604 : (1997) 42 DRJ 620 : (1997) RLR 511
Motor Vehicles Act, 1939 — Section 140
High Courts30 Jul 1997
Manohar Singh Vs Ram Chander
Delhi High Court · (1998) 44 DRJ 428
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jul 1997
S.S. Jain and Co. Vs Union of India
Delhi High Court · (1997) 5 AD 75 : (1997) 2 ARBLR 551 : (1998) 71 DLT 614
High Courts30 Jul 1997
Puri Construction Pvt. Ltd. Vs State of Madhya Pradesh
Delhi High Court · (1997) 4 AD 973 : (1997) 2 ARBLR 392 : (1997) 68 DLT 181 : (1997) 43 DRJ 60 : (1997) 2 ILR Delhi 240
High Courts30 Jul 1997
Satyavir Singh Rathi Vs State
Delhi High Court · (1997) 68 DLT 234 : (1997) 42 DRJ 565 : (1997) 4 RCR(Criminal) 317
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 1997
Ritesh Kumar Vs Bal Kishan
Delhi High Court · (1998) CriLJ 191 : (1997) 42 DRJ 610 : (1997) ILR Delhi 359
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jul 1997
Sham Lal Vs State
Delhi High Court · (1997) 4 Crimes 328 : (1997) 68 DLT 348 : (1997) 42 DRJ 658 : (1997) 4 RCR(Criminal) 434
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts29 Jul 1997
Goel Pocket Books Vs Raja Pocket Books
Delhi High Court · (1997) 4 AD 720 : (1997) 2 ARBLR 307 : (1997) 68 DLT 128 : (1997) 4 RCR(Civil) 90
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts28 Jul 1997
Orissa Co-operative Insurance Society Ltd. Vs Santosh Gupta
Delhi High Court · (1997) 2 ACC 276 : (1998) ACJ 757 : (1997) 4 AD 729 : (1998) 2 CivCC 128 : (1997) 68 DLT 204 : (1998) 44 DRJ 230 : (1998) 1 ILR Delhi 54 : (1997) 117 PLR 32 : (1997) 4 RCR(Civil) 632 : (1997) RLR 502
Motor Vehicles Act, 1939 — Section 95
High Courts27 Jul 1997
K.T. Zimik Vs Govt. of National Capital Territory of Delhi
Delhi High Court · (1999) ILR Delhi 126
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 279, 304
High Courts25 Jul 1997
K.K. Dhawan Vs Promila Suri
Delhi High Court · (1997) 6 AD 165 : (1997) 69 DLT 643 : (1997) 43 DRJ 427 : (1997) RLR 608
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Jul 1997
Kewal Krishan Vs Khazan Singh
Delhi High Court · (1997) 5 AD 928 : (1997) 69 DLT 721 : (1997) 43 DRJ 707
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Jul 1997
New India Chemicals Vs Godrej Soaps Ltd.
Delhi High Court · (1997) 4 AD 937 : (1997) 68 DLT 42 : (1997) 43 DRJ 1 : (1997) 117 PLR 29 : (1998) 1 RCR(Civil) 579
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts25 Jul 1997
Shambu Dayal Vs Delhi Development Authority
Delhi High Court · (1997) 68 DLT 880
Constitution of India, 1950 — Article 226
High Courts25 Jul 1997
Brig. Gurbux Singh Vs Commissioner of Wealth Tax
Delhi High Court · (1997) ILR Delhi 252 : (1998) 230 ITR 166 : (1990) 181 ITR 185