High Courts25 Jul 1997
Link Engineers Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (1997) 5 AD 180 : (1997) 68 DLT 324
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,406 of 6,103
High Courts25 Jul 1997
S.P. Singh Vs National Building Construction Corporation, New Delhi
Delhi High Court · (1997) 42 DRJ 507
High Courts25 Jul 1997
Amolak Raj Vs Union of India
Delhi High Court · (1997) 68 DLT 69 : (1997) 42 DRJ 503
High Courts25 Jul 1997
Link Engineers Pvt. Ltd. Vs N.S. Nizzer and Another
Delhi High Court · (1997) 4 AD 914 : (1997) 68 DLT 387
Contempt of Courts Act, 1971 — Section 11
High Courts25 Jul 1997
Commissioner of Income Tax Vs B.R. Sharma
Delhi High Court · (1999) 153 CTR 163 : (1998) 232 ITR 614
High Courts25 Jul 1997
G.D. Ferro Alloys (P) Ltd. Vs Delhi Electric Supply Undertaking
Delhi High Court · (1997) 4 AD 985 : AIR 1998 Delhi 17 : (1997) 68 DLT 212 : (1997) 42 DRJ 747 : (1998) 2 ILR Delhi 615
Constitution of India, 1950 — Article 226
High Courts25 Jul 1997
Rohitashwa Kumar Vs Delhi Development Authority
Delhi High Court · (1997) 6 AD 560 : (1997) 68 DLT 911 : (1997) 43 DRJ 743
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts25 Jul 1997
Karambir Vs State
Delhi High Court · (1998) 73 DLT 507
Arms Act, 1959 — Section 25
High Courts25 Jul 1997
Gurbux Singh Vs Commissioner of Wealth Tax
Delhi High Court · (1997) 70 DLT 15 : (1997) 43 DRJ 69
Wealth Tax Act, 1957 — Section 27(3)
High Courts24 Jul 1997
Puri and Company Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 186 : (1998) 71 DLT 512 : (1997) 43 DRJ 57
High Courts24 Jul 1997
Arjun Singh and Others Vs Vice Chancellor, Jamia Millia Islamia and Others
Delhi High Court · AIR 1998 Delhi 82 : (1997) 70 DLT 95
Constitution of India, 1950 — Article 14, 226
High Courts24 Jul 1997
Bhagwan Singh Vs State
Delhi High Court · (1997) 5 AD 193
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts24 Jul 1997
Ramesh Chander Vs State
Delhi High Court · (1997) 4 AD 712 : (1997) 2 CivCC 531 : (1998) CriLJ 579 : (1997) 68 DLT 257 : (1997) 42 DRJ 607 : (1997) 4 RCR(Civil) 5 : (1997) 4 RCR(Criminal) 260 : (1997) 3 RCR(Criminal) 260
Electricity Act, 1910 — Section 39
High Courts24 Jul 1997
Commissioner of Income Tax Vs Umrao Singh
Delhi High Court · (1997) 70 DLT 598
Income Tax Act, 1961 — Section 2(14)
High Courts24 Jul 1997
Court on its own motion Vs Umesh Kumar
Delhi High Court · (1997) 4 AD 741 : (1998) CriLJ 604 : (1997) 70 DLT 600 : (1997) 42 DRJ 627 : (1997) 1 ILR Delhi 692 : (1997) RLR 497
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 228
High Courts24 Jul 1997
Raj R. Paper Merchant Vs Commissioner of Income Tax
Delhi High Court · (1998) 229 ITR 650
High Courts24 Jul 1997
Lal Singh @ Lal Chand Vs State
Delhi High Court · (1997) 4 AD 895 : (1998) CriLJ 450 : (1997) 68 DLT 503 : (1997) 42 DRJ 729 : (1997) RLR 514
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 420
High Courts24 Jul 1997
Eagle Fashions Vs Secretary (Labour) and others
Delhi High Court · (1999) 1 LLJ 232