High Courts09 Jul 1997
Sant Singh Chawla Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 5 AD 29 : (1997) 69 DLT 449 : (1997) 42 DRJ 665 : (1997) 1 ILR Delhi 698
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,409 of 6,103
High Courts09 Jul 1997
Ranjana Saxena Vs Prabhash Saxena
Delhi High Court · (1997) 5 AD 57 : (1997) 2 CivCC 673 : (1997) 70 DLT 731 : (1997) 2 DMC 317 : (1997) 42 DRJ 676 : (1997) 4 RCR(Civil) 248
Hindu Marriage Act, 1955 — Section 13(1)
High Courts08 Jul 1997
Babu Ram Vs Union of India
Delhi High Court · (1997) 70 DLT 19
Army Rules, 1954 — Rule 13(3)Constitution of India, 1950 — Article 226
High Courts07 Jul 1997
State (Tamil Nadu) Vs M. Natarajan
Delhi High Court · (1997) RLR 495
Constitution of India, 1950 — Article 311
High Courts07 Jul 1997
Iqbal Krishan Vs Maharaj Krishan
Delhi High Court · (1997) 4 AD 590 : (1997) 4 CLT 66 : (1997) 68 DLT 318 : (1997) 42 DRJ 527 : (1997) 1 ILR Delhi 713 : (1998) 1 RCR(Civil) 406
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Jul 1997
Jain and Co. Vs Delhi Development Authority
Delhi High Court · (1998) 74 DLT 825 : (1998) 44 DRJ 13
Constitution of India, 1950 — Article 226
High Courts07 Jul 1997
Rose Marry and Others Vs Union of India Yusuf and Others Vs Union of India
Delhi High Court · (1998) 1 AD 379 : (1998) 44 DRJ 69
High Courts07 Jul 1997
Bharat Aluminium Company Employees'' Union Vs Union of India and Others
Delhi High Court · (1997) 70 DLT 447 : (1998) RLR 154
Constitution of India, 1950 — Article 226
High Courts05 Jul 1997
RAM PIYARE SATISH KUMAR and Others Vs INCOME TAX OFFICER.
Delhi High Court · (1997) 59 TTJ 352
High Courts01 Jul 1997
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (1997) 5 AD 599 : (1997) 69 DLT 396 : (1998) 118 PLR 43
High Courts01 Jul 1997
H.C. Shastri Vs Dolphin Canpack (P) Ltd. and Others
Delhi High Court · (1997) 4 AD 812 : (1997) 67 DLT 665
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Income Tax Act, 1961 — Section 226, 226(3)
High Courts01 Jul 1997
Tara Chandra and Another Vs Ahmad Sultan Chawala and Another
Delhi High Court · (1997) 4 AD 999 : (1997) 68 DLT 138 : (1997) RLR 528
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts01 Jul 1997
Krishan Lal Malhotra and Others Vs Govt. of NCT Delhi
Delhi High Court · (1997) 07 DEL CK 0016
High Courts20 Jun 1997
Frank Educational Aids Pvt. Ltd. Vs Fair Deal Marketing
Delhi High Court · (1997) 42 DRJ 231
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts11 Jun 1997
Madan Mohan Sethi Vs Nirmal Shyam Kumar Sethi
Delhi High Court · (1997) 69 DLT 574 : (1997) 43 DRJ 630
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Jun 1997
St. Sophia''s Christian Education Society Vs K. Samuel
Delhi High Court · (1997) 4 AD 285 : (1997) 67 DLT 791 : (1997) 42 DRJ 389
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts02 Jun 1997
Anand and Associates Vs Delhi Development Authority
Delhi High Court · (1997) 2 ARBLR 135 : (1997) 67 DLT 745 : (1997) 42 DRJ 458 : (1997) 4 RCR(Civil) 280
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 May 1997
Maruti Udyog Limited Vs Union of India
Delhi High Court · (1997) 4 AD 343 : (1997) 67 DLT 877 : (1997) 42 DRJ 435
Central Excise Rules, 1944 — Rule 57F(2)Central Excises and Salt Act, 1944 — Section 35F
High Courts30 May 1997
National Research Development Corporation Vs Silicon Ceramics Ltd.
Delhi High Court · (1997) 4 AD 369 : AIR 1998 Delhi 52 : (1997) 2 ARBLR 173 : (1997) 42 DRJ 476 : (1997) 2 ILR Delhi 1
Arbitration Act, 1940 — Section 20