High Courts19 Dec 1997
J.W.O.L Nizamuddin Vs Union of India and Others
Delhi High Court · (1997) 12 DEL CK 0066
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,22,365 judgments · page 5,399 of 6,119
High Courts19 Dec 1997
Anil Rai Vs Union of India and Others
Delhi High Court · (1997) 12 DEL CK 0064
High Courts19 Dec 1997
I.J.S. Boparai Vs Union of India
Delhi High Court · (1998) 44 DRJ 1
Air Force Rules, 1969 — Rule 16(3), 30
High Courts19 Dec 1997
H.C. Misra and Another Vs Union of India and Others
Delhi High Court · (1998) 71 DLT 293
Land Acquisition Act, 1894 — Section 4
High Courts19 Dec 1997
Naseem Ahmed and Others Vs Jamia Millia Islamia and Others
Delhi High Court · (1997) 12 DEL CK 0044
Constitution of India, 1950 — Article 226
High Courts19 Dec 1997
Essar Oil Limited Vs Oil India Limited and Another
Delhi High Court · (1999) 95 CompCas 181 : (1998) 71 DLT 302 : (1998) 44 DRJ 238
High Courts19 Dec 1997
Sundram Trading and Chit Fund P. Ltd. Vs Sudhir Kumar Paroothi
Delhi High Court · (1997) 12 DEL CK 0030
High Courts19 Dec 1997
Aman Ichhpuniani Vs The Vice Chancellor Delhi University and Others
Delhi High Court · (1998) 1 AD 365 : (1998) 71 DLT 202 : (1998) 44 DRJ 52
High Courts19 Dec 1997
Dimple (P) Ltd. Vs Harish Kumar Aggarwal and another
Delhi High Court · (1998) 1 AD 449 : (1998) 71 DLT 318 : (1998) 44 DRJ 558 : (1998) RLR 139
High Courts19 Dec 1997
H.C.Misra and Another Vs Union of India and Others
Delhi High Court · (1998) 71 DLT 293
High Courts19 Dec 1997
Rita Khurana Vs Kamla Devi and Others
Delhi High Court · (1998) 2 AD 745 : (1998) 44 DRJ 654 : (1999) 1 RCR(Civil) 59 : (1998) 2 RCR(Rent) 643
Registration Act, 1908 — Section 17, 49
High Courts19 Dec 1997
Air Commodore V.K. Sharma Vs Union of India
Delhi High Court · (1998) 46 DRJ 37
Constitution of India, 1950 — Article 226
High Courts19 Dec 1997
Air Commodore I.J.S. Boparai, VM Vs Union of India and others
Delhi High Court · (1998) 44 DRJ 1(2)
Constitution of India, 1950 — Article 226
High Courts18 Dec 1997
Nalini Dutta Vs Naginder Sharma
Delhi High Court · (1998) 2 CivCC 38 : (1998) 44 DRJ 404(2) : (1998) 118 PLR 13
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Dec 1997
Mahender Singh Yadav Vs Central Bureau of Investigation
Delhi High Court · (1998) 2 Crimes 338 : (1998) 71 DLT 50 : (1998) 44 DRJ 185
Criminal Procedure Code, 1973 (CrPC) — Section 228
High Courts18 Dec 1997
Manoj Kumar Vs Jamia Millia University
Delhi High Court · (1998) 3 AD 148 : (1998) 44 DRJ 26
Constitution of India, 1950 — Article 226
High Courts18 Dec 1997
Vineeta Srivastava Vs Jamia Millia Islamia
Delhi High Court · (1998) 44 DRJ 149
Constitution of India, 1950 — Article 226
High Courts18 Dec 1997
Ankush Kansal Vs C.B.S.E. and Another
Delhi High Court · (1998) 3 AD 817 : (1998) 71 DLT 450 : (1998) 44 DRJ 360
Constitution of India, 1950 — Article 226
High Courts17 Dec 1997
CHOTUBHAI and Another Vs UNION OF INDIA and Others
Delhi High Court · (1998) 147 CTR 83
High Courts17 Dec 1997
MRS. KAILASH SUNEJA and Others Vs APPROPRIATE AUTHORITY and Others
Delhi High Court · (1998) 145 CTR 560 : (1997) 2 ILR Delhi 497