High Courts19 Jan 1998
Meryfur Industries Ltd. Vs Union of India
Delhi High Court · AIR 1998 Delhi 215
COURT ARCHIVE
Delhi High Court judgments
1,22,405 judgments · page 5,398 of 6,121
High Courts16 Jan 1998Dismissed
K.N. Memani Vs Brig. Nirmalendu Ghosh
Delhi High Court · (1998) 72 DLT 164 : (1998) 44 DRJ 746
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Jan 1998
Commissioner of Income Tax Vs Modi Rubber Ltd. (No. 2)
Delhi High Court · (1998) 148 CTR 471 : (1998) 230 ITR 820 : (1998) 99 TAXMAN 248
Income Tax Act, 1961 — Section 145, 256, 37, 37(1)Income Tax Rules, 1962 — Rule 6D
High Courts16 Jan 1998
Najma Siddiqui (Prof.) Vs University of Delhi
Delhi High Court · (1998) 1 AD 619 : (1998) 46 DRJ 216
Delhi University Act, 1922 — Section 4, 6, 7
High Courts16 Jan 1998
Municipal Corporation of Delhi Vs M/s. Ajant Iron and Steel Co. Pvt. Ltd.
Delhi High Court · (1998) 01 DEL CK 0040
New Delhi Municipal Council Act, 1994 — Section 126(2), 126(5)
High Courts16 Jan 1998
Shradhanjali Devi and Others Vs Union of India and Another
Delhi High Court · (1998) 01 DEL CK 0027
High Courts16 Jan 1998
M.T.N.L. Vs V. K. JAIN
Delhi High Court · (1998) 3 AD 824 : (1998) 2 CivCC 63 : (1998) 71 DLT 467 : (1998) 44 DRJ 459 : (1998) 118 PLR 69
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts15 Jan 1998
Industrial Credit and Investment Corpn. of India Ltd. Vs Parasrampuria Synthetics Ltd.
Delhi High Court · (1998) 3 AD 585 : (1998) 92 CompCas 238 : (1998) 71 DLT 674 : (1998) 44 DRJ 695 : (1998) 1 ILR Delhi 136
High Courts15 Jan 1998
Prem Deva Niranjan Deva Tayal Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 01 DEL CK 0037
High Courts14 Jan 1998
Maharishi Ayurveda Corpn. Ltd. Vs Central Board of Direct Taxes
Delhi High Court · (1998) 100 TAXMAN 543
Income Tax Act, 1961 — Section 119, 80
High Courts14 Jan 1998
Madhok Construction Co. (P) Ltd. Vs Union of India
Delhi High Court · (1998) 71 DLT 599 : (1998) 44 DRJ 527
Arbitration Act, 1940 — Section 30, 33
High Courts14 Jan 1998
Santosh Jain Vs Suresh Chand Bhargava
Delhi High Court · (1998) 3 AD 562 : (1998) 71 DLT 597 : (1998) 44 DRJ 552
High Courts14 Jan 1998
Commissioner of Income Tax Vs Smt. Maya J. Daryani
Delhi High Court · (1999) 151 CTR 610 : (1998) 231 ITR 554
Income Tax Act, 1961 — Section 2, 2(24), 28
High Courts14 Jan 1998
Vishwanath Khanna and Sons, HUF Vs Bank of Baroda
Delhi High Court · (1998) 01 DEL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts14 Jan 1998
Union of India (UOI) Vs Jai Society Wood Works and Another
Delhi High Court · AIR 1998 Delhi 187
Arbitration Act, 1940 — Section 16
High Courts13 Jan 1998
Commissioner of Income Tax Vs Doon Apartments P. Ltd.
Delhi High Court · (1998) 75 DLT 95 : (2000) 246 ITR 159 : (2001) 118 TAXMAN 171
Finance Act, 1979 — Section 2(7)
High Courts13 Jan 1998
Union of India Vs Indira Rai and another
Delhi High Court · AIR 1998 Delhi 160 : (1998) 71 DLT 720 : (1998) 44 DRJ 312
Arbitration Act, 1940 — Section 14, 17
High Courts13 Jan 1998
Hydel Construction Co. (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 102 TAXMAN 155
Income Tax Act, 1961 — Section 80HH, 80J
High Courts13 Jan 1998Dismissed
Borosil Glass Works Vs O.P. Batra and Another
Delhi High Court · (1998) 72 DLT 7
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 29
High Courts13 Jan 1998
Ahuja Kashyap (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1998) 99 TAXMAN 99
Finance Act, 1980 — Section 2(7)(c)