High Courts20 Jan 1998

Onkar Gulati Vs State and another

Delhi High Court · (1998) 1 AD 991 : (1998) 1 ALT(Cri) 19 : (1998) CriLJ 1320 : (1998) 1 Crimes 479 : (1998) 71 DLT 463 : (1998) 47 DRJ 862 : (1998) 1 ILR Delhi 130 : (1998) ILR Delhi 130 : (1998) 3 RCR(Criminal) 446

Criminal Procedure Code, 1973 (CrPC) — Section 437