High Courts04 Sept 1997

Vinod Bahl Vs State

Delhi High Court · (1997) 6 AD 189 : (1997) 68 DLT 772 : (1997) 43 DRJ 559

Succession Act, 1925 — Section 222
High Courts02 Sept 1997

Sumitra Sahai Vs Arya Orphanage

Delhi High Court · (1997) 5 AD 593 : (1998) 1 CivCC 342 : (1997) 68 DLT 793 : (1997) 43 DRJ 227 : (1997) 4 RCR(Civil) 292 : (1998) 1 RCR(Civil) 332

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17