Delhi High Court · (2000) 2 AD 544 : (2000) 2 CivCC 198 : (2000) 84 DLT 473 : (2000) 53 DRJ 241 : (2000) 125 PLR 18 : (2000) 2 RCR(Civil) 608 : (2001) 1 RCR(Criminal) 542

Civil Procedure Code, 1908 (CPC) — Section 20(C)

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High Courts09 Feb 2000

Megh Raj Vs M/s. D.C.M. Limited

Delhi High Court · (2000) 4 AD 554 : AIR 2000 Delhi 332 : (2001) 1 CivCC 423 : (2001) 3 RCR(Civil) 202

Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105

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High Courts09 Feb 2000

Smt. Nanki Devi Vs Satish Kumar

Delhi High Court · (2000) 4 AD 723 : (2000) 85 DLT 405

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts09 Feb 2000

Hindustan Vidyut Products Ltd. Vs Shri B.M. Patel

Delhi High Court · (2000) 3 AD 29 : (2000) 53 DRJ 32

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High Courts08 Feb 2000

Ganender Pal Singh Vs Mehtab Singh and Others

Delhi High Court · (2000) 6 AD 162 : (2000) 84 DLT 836

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High Courts08 Feb 2000

Chandan Singh Vs Management of M/s. Swatantra Bharat Mills and Another

Delhi High Court · (2000) 4 AD 539 : (2000) 85 DLT 673 : (2000) 85 FLR 436 : (2000) 2 LLJ 118

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33

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High Courts07 Feb 2000

Delhi Transport Corporation Vs Delhi Administration and Others. Harbhajan Kaur Vs Delhi Transport Corporation

Delhi High Court · (2000) 53 DRJ 314

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 7(1)

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High Courts07 Feb 2000Allowed

Shiv Kumar Vyas Vs Indira Gandhi National Open University and Others

Delhi High Court · (2000) 85 DLT 182

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High Courts07 Feb 2000

Gunjan and Others Vs Union of India and Others

Delhi High Court · (2000) 3 AD 614 : (2000) 84 DLT 817 : (2000) 53 DRJ 760

Constitution of India, 1950 — Article 226

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High Courts07 Feb 2000

M/s. Bhagwan Dass Yash Pal Vs Wasu Ram and Others

Delhi High Court · (2000) 3 AD 906 : (2000) 85 DLT 395

Delhi Rent Control Act, 1958 — Section 14(1)(2), 27

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High Courts07 Feb 2000

S. Rajinder Singh (deceased) Vs S. Dalip Singh

Delhi High Court · (2000) 2 AD 534 : AIR 2000 Delhi 228 : (2000) 84 DLT 796

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3

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High Courts07 Feb 2000

S.P. Sharma Vs The All India Council for Technical Education

Delhi High Court · (2000) 3 AD 290 : (2000) 85 DLT 109 : (2000) 56 DRJ 199

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High Courts07 Feb 2000

Charan Singh Vs Union of India and Others

Delhi High Court · (2000) 3 AD 111 : (2000) 86 FLR 295

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High Courts07 Feb 2000

Mukesh Kumar Vs P.O., Labour Court No. IX (Delhi) and Another

Delhi High Court · (2000) 3 AD 339 : (2000) 84 DLT 256

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