High Courts18 Feb 2000
Subhash Chandra Vs Delhi Development Authority
Delhi High Court · (1999) 5 AD 277(1)
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,363 of 6,208
High Courts18 Feb 2000
Gurvinder Kang and Others Vs Director of Education and Others
Delhi High Court · (2000) 4 AD 449 : (2000) 53 DRJ 332
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10
High Courts17 Feb 2000
Mohan Arora Vs Mrs. M. Panat
Delhi High Court · (2000) 4 AD 140 : (2000) 85 DLT 324
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Feb 2000
V. Sekhar Vs Food Corporation of India
Delhi High Court · (2000) 3 AD 710
Constitution of India, 1950 — Article 226
High Courts17 Feb 2000
Sh. Umesh Chakravarti Vs Union of India and Others
Delhi High Court · (2000) 5 AD 446 : (2000) 53 DRJ 311 : (2000) 87 FLR 246
Constitution of India, 1950 — Article 226
High Courts16 Feb 2000
Veera Rai Vs S.P. Rao and Others
Delhi High Court · (2000) 3 AD 70 : AIR 2000 Delhi 310 : (2000) 85 DLT 237 : (2000) 53 DRJ 802
Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts16 Feb 2000
V.K. Arora Vs K.B. Madan
Delhi High Court · (2000) 3 AD 718 : (2000) 85 DLT 24 : (2000) 56 DRJ 184
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts16 Feb 2000
Vijay Kumar Vs K.N. Chopra and Others
Delhi High Court · (2000) 3 AD 563 : (2000) 84 DLT 700 : (2000) 3 RCR(Civil) 506
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Feb 2000
Kishan Lal Sindhi Vs The Delhi Development Authority
Delhi High Court · (2000) 4 AD 142
High Courts16 Feb 2000
V.K. Saluja Vs P.O. Delhi Cooperative Tribunal, Delhi and Others
Delhi High Court · (2000) 86 DLT 147
Delhi Co-operative Societies Act, 1972 — Section 60
High Courts16 Feb 2000
Pleasant Securities and Finance Ltd. Vs NRI Financial Services Limited and Others
Delhi High Court · (2000) 4 AD 768 : AIR 2000 Delhi 245 : (2000) 53 DRJ 346
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(3), 151Limitation Act, 1963 — Section 5
High Courts15 Feb 2000
HDFC Vs Anil Laul
Delhi High Court · (2000) 5 AD 542 : (2000) 85 DLT 343 : (2000) 56 DRJ 226
High Courts15 Feb 2000
Punjab National Bank Vs Shri Suresh Kumar Jain and Others
Delhi High Court · (2000) 4 AD 842 : (2001) 106 CompCas 714 : (2000) 85 DLT 37 : (2000) 53 DRJ 432 : (2000) 125 PLR 26
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts15 Feb 2000
Jeet Lal and Other Vs Bank of Maharashtra and Others
Delhi High Court · (2000) 2 AD 585 : (2000) 84 DLT 758 : (2000) 53 DRJ 219
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15
High Courts15 Feb 2000Allowed
Ashish Enterprises Vs Union of India (UOI)
Delhi High Court · (2000) 118 ELT 331
Imports and Exports (Control) Act, 1947 — Section 4I(1), 4I(i)(a)
High Courts15 Feb 2000
Sudhir Singhal Vs Neeta Singhal
Delhi High Court · (2000) 3 AD 325 : AIR 2001 Delhi 116 : (2000) 85 DLT 419 : (2000) 2 DMC 33 : (2000) 52 DRJ 700 : (2000) 125 PLR 43 : (2000) 3 RCR(Civil) 635
High Courts15 Feb 2000Allowed
Ashish Enterprises Vs Union of India (UOI) and Another
Delhi High Court · (2000) 69 ECC 42
High Courts15 Feb 2000
Om Parkash Sharma and Another Vs National Capital Territory of Delhi and Others Scooters India Limited Vs Presiding Officer, Labour Court No. 3, Delhi and Others
Delhi High Court · (2000) 4 AD 181 : (2000) 86 DLT 533 : (2000) 54 DRJ 142
High Courts15 Feb 2000
Ms. Gurcharan Kaur and Another Vs Shri Raja Ram and Another
Delhi High Court · (2001) ACJ 1200 : (2001) 3 AD 19 : (2001) 90 DLT 180