High Courts15 Feb 2000
Krishan Lal Vs Mishri Lal Maurya and Another
Delhi High Court · (2000) 6 AD 105 : (2000) 85 DLT 254
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,364 of 6,208
High Courts15 Feb 2000
Modi Korea Telecommunications Ltd. Vs Deptt. of Telecommunications
Delhi High Court · (2000) 3 AD 101 : (2001) 1 RAJ 289
High Courts14 Feb 2000
Modern Food Industries (India) Ltd. Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2000) 3 AD 764 : (2000) 53 DRJ 481 : (2000) 85 FLR 493
Constitution of India, 1950 — Article 226
High Courts14 Feb 2000
Bhisham Mirani and Others Vs Union of India and Others
Delhi High Court · (2000) 3 AD 828
Constitution of India, 1950 — Article 226
High Courts14 Feb 2000
Commissioner of Income Tax Vs Seth Talwar and Co.
Delhi High Court · (2000) 243 ITR 190
High Courts14 Feb 2000
Commissioner of Income Tax Vs D.S. Bist and Sons
Delhi High Court · (2000) 243 ITR 179 : (2001) 117 TAXMAN 642
High Courts14 Feb 2000
Damodar Prasad Pankaj Vs National Backward Classes Finance and Devp Corpn. and Others
Delhi High Court · (2000) 3 AD 927 : (2000) 53 DRJ 367
Constitution of India, 1950 — Article 226
High Courts14 Feb 2000
Bhakta Bahadur Chhetri Vs Union of India and Others
Delhi High Court · (2000) 4 AD 439
Army Act, 1950 — Section 106, 20(3)Constitution of India, 1950 — Article 226
High Courts14 Feb 2000
Ram Niwas Jain Vs Bimal Prasad Jain
Delhi High Court · (2000) 4 AD 442 : (2000) 85 DLT 316
Delhi Rent Control Act, 1958 — Section 14(1), 39
High Courts14 Feb 2000
Ajay Kumar and Others Binesh Kumar Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2000) 3 AD 15 : (2000) 85 DLT 330 : (2000) 5 SLR 59
High Courts11 Feb 2000Allowed
Lalli Enterprises Vs Dharam Chand and Sons
Delhi High Court · (2002) 100 DLT 20 : (2003) 26 PTC 239
High Courts11 Feb 2000
Lalli Enterprises Vs M/s. Dharma Chand and Sons
Delhi High Court · (2000) 5 AD 218 : (2000) 2 ARBLR 173 : (2000) 85 DLT 476 : (2000) 3 RCR(Civil) 490
High Courts11 Feb 2000
UCO Bank Vs Shri Ashok Kumar Mongia
Delhi High Court · (2000) 3 AD 107 : (2000) 84 DLT 579 : (2000) 53 DRJ 252 : (2000) 86 FLR 85 : (2000) 2 LLJ 404 : (2000) 4 SLR 74
High Courts11 Feb 2000
Lal Chand Vs Secretary (Labour) and Another
Delhi High Court · (2000) 3 AD 715 : (2000) 85 DLT 303
Constitution of India, 1950 — Article 226
High Courts11 Feb 2000
Mardan Singh Vs D.T.C. and Another
Delhi High Court · (2000) 3 AD 767 : (2000) 87 FLR 122
Constitution of India, 1950 — Article 226
High Courts10 Feb 2000
Food Corporation of India Vs Indian Council of Arbitration and Another
Delhi High Court · (2000) 2 AD 833 : (2000) 53 DRJ 150
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts10 Feb 2000
Premier Auto Electric Ltd. Vs Shri Jitender Kumar Budhiraja
Delhi High Court · (2000) 2 AD 533 : (2000) 84 DLT 672 : (2000) 125 PLR 9 : (2000) 2 RCR(Civil) 609
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts10 Feb 2000
Kamaljit Kaur Vs Mr. Ranjan Tandon and Others
Delhi High Court · (2000) 3 RCR(Civil) 517
High Courts10 Feb 2000
Radhey Shyam Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2000) 3 AD 115 : (2000) 87 DLT 308
High Courts10 Feb 2000
Jeevan Das Vs Shri Anil Sharma and Another
Delhi High Court · (2000) 3 AD 235 : (2000) 84 DLT 559 : (2000) 56 DRJ 139