COURT ARCHIVE

Delhi High Court judgments

1,24,157 judgments · page 5,361 of 6,208

High Courts28 Feb 2000

Lambert Kroger Vs Enforcement Directorate

Delhi High Court · (2000) 3 AD 584 : (2000) CriLJ 2125 : (2000) 85 DLT 62 : (2000) 53 DRJ 288 : (2000) 69 ECC 592

Criminal Procedure Code, 1973 (CrPC) — Section 439Foreign Exchange Regulation Act, 1973 — Section 19(1), 29(1), 30(1), 68

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High Courts28 Feb 2000

Narinder Kaur and Another Vs Amar Jeet Singh Sethi and Another

Delhi High Court · (2000) 3 AD 599 : (2000) 54 DRJ 53 : (2000) 3 RCR(Civil) 508

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts25 Feb 2000

Durga Prasad Vs Union of India and Others

Delhi High Court · (2000) 3 AD 569 : (2000) 53 DRJ 687 : (2000) 3 RCR(Civil) 475

Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 22(3), 26(3), 72Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

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High Courts25 Feb 2000Dismissed

J.K. Jain and Others Vs Ziff-Davies Inc.

Delhi High Court · (2000) 56 DRJ 806

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 8

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High Courts25 Feb 2000Dismissed

Arora Provision Store Vs Jiya Rani and Others

Delhi High Court · (2000) 85 DLT 348

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts25 Feb 2000

Famous Construction Vs National Projects Construction Corporation Limited.

Delhi High Court · (2000) 3 AD 581 : AIR 2000 Delhi 404 : (2000) 53 DRJ 330

Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts24 Feb 2000

Krishnawanti Vs Dr. K. Madan

Delhi High Court · (2000) 3 AD 897 : (2000) 85 DLT 362

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts24 Feb 2000

Sant Ram Vs Janki Parshad

Delhi High Court · (2000) 3 AD 687 : (2000) 85 DLT 41 : (2000) 56 DRJ 187

Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 27

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High Courts24 Feb 2000

Shakuntla Garg Vs Shri Megh Raj The Oriental Fire and General Insurance Company Limited Vs Smt. Shakuntla Garg

Delhi High Court · (2001) ACJ 354 : (2000) 86 DLT 423 : (2000) 54 DRJ 543 : (2000) 126 PLR 42

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High Courts23 Feb 2000Allowed

Grafitek International Vs K.K. Kaura and Others

Delhi High Court · (2000) 56 DRJ 692

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4

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High Courts23 Feb 2000Disposed Off

ESI Corporation Vs Industrial and Engineering Projects P. Ltd.

Delhi High Court · (2010) 125 FLR 656

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High Courts23 Feb 2000

Dr. Manisha Kumar Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2000) 4 AD 519 : (2000) 85 DLT 579 : (2000) 54 DRJ 78

Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 33

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High Courts23 Feb 2000

Shashi Bala Vs Managing Committee, Sardar Patel Public Sr. Sec. School and Others

Delhi High Court · (2000) 3 AD 888 : (2000) 53 DRJ 494

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High Courts23 Feb 2000

Ashok Leyland Finance Ltd. Vs Mesco Pharmaceuticals Ltd.

Delhi High Court · (2000) 85 DLT 683 : (2000) 4 RCR(Civil) 459

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High Courts23 Feb 2000

N.K. Sharma and Another Vs Presiding Officer and Another

Delhi High Court · (2000) 3 AD 1048

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High Courts23 Feb 2000

R.K. Malhotra Vs Smt. Santosh Kaur

Delhi High Court · (2000) 3 AD 231 : (2000) 84 DLT 618 : (2000) 53 DRJ 406 : (2000) 125 PLR 21

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High Courts23 Feb 2000

B.W.L. Ltd. Vs M.T.N.L. B.W.L. Ltd. Vs U.O.I.

Delhi High Court · (2000) 4 AD 165 : (2000) 85 DLT 84 : (2000) 53 DRJ 437

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High Courts23 Feb 2000

Anokhe Lal and Another Vs State

Delhi High Court · (2000) 3 AD 200 : (2000) 84 DLT 538 : (2000) 1 DMC 314

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High Courts23 Feb 2000

Delhi Travels and Tours (M/s.) Vs M/s. Motorola India Ltd.

Delhi High Court · (2000) 3 AD 351 : (2000) 2 CivCC 260 : (2000) 84 DLT 753 : (2000) 53 DRJ 742 : (2000) 125 PLR 10

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High Courts23 Feb 2000

Jaswinder Singh (Col.) Vs Union of India and Others

Delhi High Court · (2000) 4 AD 97 : (2000) 86 DLT 451 : (2000) 54 DRJ 925

Constitution of India, 1950 — Article 226

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