High Courts03 Feb 2000
Suresh Srivastava Vs Delhi Government Officers Cooperative Group Housing Society Ltd. and Another
Delhi High Court · (2000) 84 DLT 749
Delhi Co-operative Societies Act, 1972 — Section 28, 60, 76
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,367 of 6,208
High Courts03 Feb 2000
Commissioner of Income Tax Vs Amar Co.
Delhi High Court · (2000) 159 CTR 230
Income Tax Act, 1961 — Section 40
High Courts03 Feb 2000
COMMISSIONER OF INCOME TAX Vs AMAR COMPANY
Delhi High Court · (2000) 159 CTR 230
High Courts03 Feb 2000
State Vs Rajbir Singh Rajbir Singh Vs State
Delhi High Court · (2000) 2 AD 645 : (2000) CriLJ 2891 : (2000) 84 DLT 156
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 2000
Palwell Exports Pvt. Ltd. Vs M/s. Royal Safe Co. (South) and Others
Delhi High Court · (2000) 2 AD 619 : AIR 2000 Delhi 249 : (2000) 84 DLT 442 : (2000) 53 DRJ 235 : (2000) 3 RCR(Civil) 333
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Feb 2000
Commissioner of Income Tax Delhi-IV, New Delhi Vs M/s. Amar Company Delhi
Delhi High Court · (2000) 2 ARBLR 564 : (2000) 243 ITR 309
Income Tax Act, 1961 — Section 40
High Courts03 Feb 2000
Rajinder Gopal and Others Vs Gowarsons Publishers
Delhi High Court · (2000) 3 AD 203 : (2000) 53 DRJ 156 : (2001) 1 RCR(Civil) 387 : (2001) 1 RCR(Rent) 74
High Courts03 Feb 2000
Harcharan Singh Vs State
Delhi High Court · (2000) 3 AD 292 : (2000) CriLJ 1671 : (2000) 84 DLT 183 : (2000) 52 DRJ 810 : (2000) 3 RCR(Criminal) 542
High Courts03 Feb 2000
Bhushan Steel and Strips Ltd. Vs Prem H. Lalwani and Others
Delhi High Court · (2000) 3 AD 490 : (2000) 84 DLT 565 : (2000) 53 DRJ 483 : (2000) 3 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1
High Courts03 Feb 2000
Burr Brown Advertising Agency Vs SPG Green Gold Plantations Ltd.
Delhi High Court · (2000) 2 AD 560
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts03 Feb 2000
State Vs Subhash Chander @ Subhash @ Yashpal @ Amerjeet Subhash Chander @ Subhash @ Yashpal @ Amerjeet Vs State Mohan Lal @ Mohan Vs The State
Delhi High Court · (2000) 2 AD 599 : (2000) CriLJ 1908 : (2000) 84 DLT 127 : (2000) 53 DRJ 276
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 186, 27, 302, 307, 333
High Courts02 Feb 2000
Bhushan Kumar Dewan Vs State and Others
Delhi High Court · (2001) 1 CivCC 470 : (2000) 84 DLT 679 : (2000) 3 RCR(Civil) 722
Succession Act, 1925 — Section 226
High Courts02 Feb 2000
Prag Mittal Vs Smt. Vikita Mittal
Delhi High Court · (2000) 2 AD 569 : AIR 2000 Delhi 304 : (2000) 3 CivCC 63 : (2000) 84 DLT 470 : (2000) 53 DRJ 162 : (2000) 125 PLR 16 : (2000) 3 RCR(Civil) 126
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Feb 2000
Om Prakash Gulati Vs Union of India and Others
Delhi High Court · (2000) 3 AD 607 : (2000) CriLJ 1928
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 7(1), 9
High Courts02 Feb 2000
International Buildg. and Furnishing Co. (CAL) Pvt. Ltd. Vs Indian Oil Corpn. Ltd.
Delhi High Court · (2000) 3 AD 225 : (2000) 84 DLT 483 : (2000) 53 DRJ 242 : (2000) 3 RCR(Civil) 432
High Courts01 Feb 2000Dismissed
United Phosphorous Vs Director General (Safeguard)
Delhi High Court · (2000) 70 ECC 622 : (2000) 118 ELT 326
Customs Tariff (Identification and Assessment of Safeguard Duty) Rules, 1997 — Rule 11, 11(1), 11(2), 4
High Courts01 Feb 2000
Rattan Lal Katyal Vs Union of India and Another
Delhi High Court · (2000) 5 AD 139 : (2000) 2 ARBLR 300 : (2000) 85 DLT 661 : (2000) 53 DRJ 589 : (2001) 2 RAJ 484
High Courts01 Feb 2000
Shri Karamjeet Singh Bedi Vs State and Another
Delhi High Court · (2000) 5 AD 390 : (2000) 53 DRJ 605 : (2000) 3 RCR(Civil) 641
High Courts31 Jan 2000
L/NK V.H.K. Murthy Vs Special Protection Group and Another
Delhi High Court · (2000) 4 AD 624 : (2000) 57 DRJ 157
Constitution of India, 1950 — Article 226
High Courts31 Jan 2000
G.S. Bhogal Vs Union of India
Delhi High Court · (2000) 2 AD 582 : (2000) 84 DLT 313 : (2000) 53 DRJ 328
Constitution of India, 1950 — Article 226