High Courts27 Jan 2000
R.K. Aneja Vs Delhi Development Authority
Delhi High Court · (2000) 3 AD 629 : (2000) 1 ARBLR 214(1)
Arbitration Act, 1940 — Section 20
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,369 of 6,208
High Courts27 Jan 2000
Ex. Sqn. Ldr. Anil Gupta Vs Union of India and Another
Delhi High Court · (2000) 3 AD 451 : (2000) 84 DLT 320 : (2000) 53 DRJ 93
Air Force Act, 1950 — Section 19Air Force Rules, 1969 — Rule 17
High Courts27 Jan 2000
V.P. Verma (Prof.) Vs University of Delhi
Delhi High Court · (2000) 5 AD 152 : (2000) 86 DLT 462 : (2000) 55 DRJ 53
High Courts27 Jan 2000
Jagdish R. Patel Vs Union of India and Others
Delhi High Court · (2000) 3 AD 124
High Courts27 Jan 2000
Bansal Trading Corporation Vs M/s. Morgan Asia Limited
Delhi High Court · (2000) 85 DLT 60 : (2000) 125 PLR 28
High Courts27 Jan 2000
Madan Mohan Goyle Vs Union of India and Others
Delhi High Court · (2000) 3 AD 301 : (2000) 84 DLT 556 : (2000) 56 DRJ 144
High Courts25 Jan 2000
Latafat Hussain Vs Abdul Jabbar and Another
Delhi High Court · (2000) 3 AD 308 : (2000) 84 DLT 838 : (2000) 53 DRJ 772
High Courts25 Jan 2000
T.T. Limited Vs The Industrial Finance Copn. of India Limited
Delhi High Court · (2000) 7 AD 146
High Courts25 Jan 2000
Bimla Rani Gupta Vs S.R. Sachdeva
Delhi High Court · (2000) 3 AD 637 : (2000) 84 DLT 171 : (2000) 53 DRJ 388
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8
High Courts25 Jan 2000
Roshan Lal Vs Municipal Corporation of Delhi and others
Delhi High Court · (2000) 3 AD 126 : (2000) 85 DLT 1 : (2000) 4 SLR 575
High Courts25 Jan 2000
S.K. Construction Co. Vs New Delhi Municipal Council
Delhi High Court · (2000) 2 AD 660
Arbitration and Conciliation Act, 1996 — Section 31(7), 37(7)
High Courts24 Jan 2000
R.K. Mina Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 3 AD 242 : (2000) 52 DRJ 814
High Courts24 Jan 2000
Lalit Kumar Bhargava, (now deceased) Vs Shri Devender Kumar Bhargava
Delhi High Court · (2000) 2 AD 219 : (2000) 2 CivCC 472 : (2000) 83 DLT 567 : (2000) 52 DRJ 486 : (2000) 124 PLR 77 : (2000) 3 RCR(Civil) 17
High Courts24 Jan 2000
Shafiq-UR-Rehman Kidwal Vs Registrar and Others
Delhi High Court · (2000) 56 DRJ 466
High Courts24 Jan 2000
Manoj Kumar Mishra and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2000) 2 AD 283 : (2000) 84 DLT 28 : (2000) 52 DRJ 668
High Courts24 Jan 2000
Kishan Singh (Ex. Sepoy) Vs Union of India and Others
Delhi High Court · (2000) 3 AD 304
High Courts24 Jan 2000
K.L.S. Bhagat Vs State and Others
Delhi High Court · (2000) 3 AD 449 : (2000) 84 DLT 270 : (2000) 53 DRJ 81 : (2000) 3 RCR(Civil) 84
High Courts21 Jan 2000
Rajinder Tiku Vs Union Public Service Commission Delhi Vidyut Board
Delhi High Court · (2000) 3 AD 73 : (2000) 84 DLT 369 : (2000) 53 DRJ 110
Constitution of India, 1950 — Article 226
High Courts21 Jan 2000
ANIL AGARWAL Vs INSTITUTE OF CHARTERED ACCOUNTANTS
Delhi High Court · (2000) 110 TAXMAN 89
High Courts21 Jan 2000
Binay Kumar Vs Union of India and Others
Delhi High Court · (2000) 2 AD 373 : (2000) 83 DLT 686 : (2000) 52 DRJ 767